High Courts01 Jul 1885
Chandra Bhusan Gangopadhya Vs Ram Kanth Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 108
JUDGMENT DATABASE
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11,85,147 judgments in All Courts · page 59,067 of 59,258
High Courts01 Jul 1885
Miller, Official Assignee Vs Runga Nath Moulick and Others
Calcutta High Court · (1885) ILR (Cal) 389
Privy Council01 Jul 1885
Madan Mohan Lal and Others Vs Lala Sheosanker Sahai
Privy Council · (1885) 12 ILRPC 482
High Courts30 Jun 1885
Mahomed Zamir Vs Abdul Hakim and Another
Calcutta High Court · (1885) ILR (Cal) 67
Privy Council27 Jun 1885
The Official Trustee of Bengal Vs Krishna Chandra Mozumdar and others
Privy Council · (1885) 12 ILRPC 239 : (1885) 12 IndApp 166
Privy Council27 Jun 1885
Kali Prossunno Ghose and Another Vs Kamini Sundari Chaodhrani
Privy Council · (1885) 12 ILRPC 225
Privy Council27 Jun 1885
Srimati Kamini Soondari Chowdhrani Vs Kali Prosunno Ghose and another
Privy Council · (1885) 12 IndApp 215
High Courts25 Jun 1885
Rakhal Das Mukherji Vs Radha Gobind Koer
Calcutta High Court · (1885) ILR (Cal) 82
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council24 Jun 1885
Moulvi Muhammad Abdul Majid Vs Mussumat Fatima Bibi
Privy Council · (1885) 12 IndApp 159
High Courts23 Jun 1885
Guru Pershad Singh and Another represented by their Mother, Sunderbasi Koer and Another Vs Gossain Munraj Puri and Another
Calcutta High Court · (1885) ILR (Cal) 733
High Courts19 Jun 1885
Jakhu Roy Vs Bhalu Roy and Others
Calcutta High Court · (1885) ILR (Cal) 667
Registration Act, 1877 — Section 50
High Courts19 Jun 1885
In Re: The Menglas Tea estate
Calcutta High Court · (1885) ILR (Cal) 383
Stamp Act, 1899 — Article 60
High Courts19 Jun 1885
J.A. Jackson, Manager of the Jokai Assam Tea Company Limited Vs S. Campbell
Calcutta High Court · (1885) ILR (Cal) 41
Companies Act, 1956 — Section 41
High Courts19 Jun 1885
Jatinga Valley Tea Company Limited Vs Chera Tea Company Limited
Calcutta High Court · (1885) ILR (Cal) 45
Privy Council19 Jun 1885
Mathura Das and Others Vs Alexander Mitchell
Privy Council · (1886) 8 ILRPC 6
High Courts18 Jun 1885
Gungaram Ghose Sirdar Vs Kalipodo Ghose
Calcutta High Court · (1885) ILR (Cal) 661
Registration Act, 1877 — Section 50