Privy Council09 Jun 1885
Bhubaneswari Debi Vs Nilcomul Lahiri
Privy Council · (1885) 12 ILRPC 18 : (1885) 12 IndApp 137
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,069 of 59,258
High Courts04 Jun 1885
Halodhar Shaha and Others Vs Harogobind Das Koiburto and Another
Calcutta High Court · (1885) ILR (Cal) 105
High Courts04 Jun 1885Disposed Of
Jasoda Kuar Vs Bal Kishen
Allahabad High Court · (1885) ILR (All) 765
High Courts03 Jun 1885
Mathura Das Vs Nathuni Lall Mahta and Another
Calcutta High Court · (1885) ILR (Cal) 731
High Courts03 Jun 1885
Kali Prasanna Rai and Another Vs Dhananjai Ghose
Calcutta High Court · (1885) ILR (Cal) 625
High Courts03 Jun 1885
Nobokrista Mukherji Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 632
High Courts03 Jun 1885Dismissed
Radhey Lal and Others Vs Mahesh Prasad and Another
Allahabad High Court · (1885) ILR (All) 864
High Courts03 Jun 1885Allowed
Queen-Empress Vs Dan Sahai
Allahabad High Court · (1885) ILR (All) 862
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts02 Jun 1885
Upendra Lal Mukhopadhya Vs The Collector of Rajshahye and Another
Calcutta High Court · (1885) ILR (Cal) 113
High Courts02 Jun 1885
Nittyanund Man Sing Vs Jogendro Bhuputi and Others
Calcutta High Court · (1885) ILR (Cal) 702
High Courts01 Jun 1885
Punchanund Dass Chowdhry Vs Taramoni Chowdhrain, for self and as guardian of her minor sons Parbati Churn Das and Another
Calcutta High Court · (1885) ILR (Cal) 64
High Courts01 Jun 1885
Gurdial Mal Vs Jauhri Mal and Others
Allahabad High Court · (1885) ILR (All) 820
High Courts29 May 1885
Adu Shikdar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 635
Evidence Act, 1872 — Section 27
High Courts26 May 1885
Rashbehari Mukherji and Another Vs Sakhi Sundari Dasi
Calcutta High Court · (1885) ILR (Cal) 644
High Courts26 May 1885
Queen-Empress Vs Durga Sonar
Calcutta High Court · (1885) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 80
High Courts26 May 1885
Manick Chandra Joaddar and Another Vs Kokilmoni Dassia
Calcutta High Court · (1885) ILR (Cal) 792