High Courts16 Jul 1885
Peari Mohun Mukerji Vs Drobomoyi Dabia and Others
Calcutta High Court · (1885) ILR (Cal) 745
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,066 of 59,258
High Courts16 Jul 1885
Shama Charan Das Vs Joyenoolah and Another
Calcutta High Court · (1885) ILR (Cal) 750
Registration Act, 1877 — Section 72, 77
High Courts16 Jul 1885
Jhalo Bibi and Another by her guardian and next friend Jhalo Bibi Vs Alim Buksh Fakir
Calcutta High Court · (1885) ILR (Cal) 48
High Courts16 Jul 1885
Mosai Santal Vs Ram Chand Dutt
Calcutta High Court · (1885) ILR (Cal) 738
Mofussil Small Cause Court Act, 1865 — Section 6
High Courts16 Jul 1885
In Re: Solomon <BR> Gopaul Chunder Lahiry and Another
Calcutta High Court · (1885) ILR (Cal) 767
High Courts13 Jul 1885
Hurendro Narain Singh Chowdhry Vs Bhobani Prea Baruani and Others
Calcutta High Court · (1885) ILR (Cal) 762
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jul 1885Dismissed
Baijnath Vs Lachman Das and Others
Allahabad High Court · (1885) ILR (All) 888
Registration Act, 1877 — Section 50
High Courts11 Jul 1885
Ram Chunder Singh Vs Madho Kumari and Others by the Court of Wards
Calcutta High Court · (1885) 07 CAL CK 0008
High Courts11 Jul 1885
Gobind Chunder Addi and Another Vs Jogendro Nath Sircar
Calcutta High Court · (1885) ILR (Cal) 252
Civil Procedure Code, 1882 — Section 284, 295, 312, 315
Privy Council11 Jul 1885
Tekait Ram Chunder Singh Vs Srimati Madho Kumari and others
Privy Council · (1885) 12 IndApp 188
Privy Council09 Jul 1885
Nilakant Banerji Vs Suresh Chandra Mullick and others
Privy Council · (1885) 12 ILRPC 414
High Courts09 Jul 1885Dismissed
Liakat-Un-Nissa Begam Vs Imtiaz Begam and Others
Allahabad High Court · (1885) ILR (All) 886
High Courts09 Jul 1885
Mukhaj Singh Vs Rup Singh and Others
Allahabad High Court · (1885) ILR (All) 887
High Courts08 Jul 1885
Kristo Chunder Ghose and Others Vs Raj Kristo Bandyopadhya and Others
Calcutta High Court · (1885) ILR (Cal) 24
Bengal Rent Act, 1859 — Section 26
Privy Council08 Jul 1885
Akhoy Chunder Bachi and Others Vs Kalapahar Haji and another
Privy Council · (1885) 12 ILRPC 406 : (1885) 12 IndApp 198
High Courts08 Jul 1885Dismissed
Ram Sarup and Another Vs Rukmin Kuar and Others
Allahabad High Court · (1885) ILR (All) 884
Specific Relief Act, 1877 — Section 42
High Courts06 Jul 1885Dismissed
Bhairo Prasad and Others Vs Sheobaran
Allahabad High Court · (1885) ILR (All) 880
High Courts06 Jul 1885Dismissed
Jhinguri Tewari and Others Vs Durga and Others
Allahabad High Court · (1885) ILR (All) 878
High Courts04 Jul 1885Dismissed
Ishri Prasad Vs Sham Lal
Allahabad High Court · (1885) ILR (All) 871
Criminal Procedure Code, 1898 (CrPC) — Section 195