High Courts03 Jul 1883
Watson and Co. Vs Rakhal Churn Mundul
Calcutta High Court · (1884) ILR (Cal) 50
Limitation Act, 1877 — Section 28
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,095 of 59,258
Privy Council30 Jun 1883
Uma Sunker Moitra Vs Kalikomul Mozumdar and others
Privy Council · (1884) 10 ILRPC 232
Privy Council30 Jun 1883
Kali Komul Mozoomdar and Others Vs Uma Shunkur Moitra
Privy Council · (1883) 10 IndApp 138
Privy Council30 Jun 1883
Mina Konwari Vs Juggat Setani
Privy Council · (1884) 10 ILRPC 196 : (1883) 10 IndApp 119
High Courts29 Jun 1883
Situl Purshad Vs Luchmi Purshad and Others
Calcutta High Court · (1883) 06 CAL CK 0005
High Courts29 Jun 1883
Nimai Chand Keyal Vs Hurry Churn Dass and Others
Calcutta High Court · (1884) ILR (Cal) 138
Privy Council29 Jun 1883
Situl Pershad Vs Luchmi Pershad Singh and others
Privy Council · (1883) 10 IndApp 129
High Courts23 Jun 1883
Nistarini Chowdrani and Others Vs Hurronath Chowdhry
Calcutta High Court · (1884) ILR (Cal) 74
High Courts19 Jun 1883
The Land Mortgage Bank of India, Limited Vs Shyam Chand Koondoo
Calcutta High Court · (1883) ILR (Cal) 695
High Courts17 Jun 1883
Mohendro Nauth Dawn Vs Ishun Chunder Dawn
Calcutta High Court · (1884) ILR (Cal) 56
High Courts13 Jun 1883
Ramjankhan Vs Ramjan Chamar
Calcutta High Court · (1884) ILR (Cal) 89
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 137, 37
High Courts11 Jun 1883
Ralli Vs Gau Kim Swee
Calcutta High Court · (1883) ILR (Cal) 939
Evidence Act, 1872 — Section 63(3), 65, 66
High Courts08 Jun 1883
Amirunessa Khatoon and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1884) ILR (Cal) 63
High Courts08 Jun 1883
Kirty Chunder Mitter Vs Anath Nath Dey
Calcutta High Court · (1884) ILR (Cal) 97
High Courts05 Jun 1883
Shumbhoo Nath Poddar Vs Luckynath Dey and Others
Calcutta High Court · (1883) ILR (Cal) 920
High Courts31 May 1883
Guru Dass Biswas Vs Kunnock Chunder Mookerjee
Calcutta High Court · (1883) ILR (Cal) 919
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts29 May 1883
Jugut Shobhun Chunder alias Doolal Chunder Dehingur Gossamy Vs Binaud Chunder alias Soda Shobhun Chunder Dehingur Gossamy and Another
Calcutta High Court · (1883) ILR (Cal) 925
Specific Relief Act, 1877 — Section 42
High Courts28 May 1883
Chand Khan Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 878
Criminal Procedure Code, 1898 (CrPC) — Section 406
High Courts23 May 1883
Johur Mull Khoorba Vs Tarankisto Deb and Others
Calcutta High Court · (1884) ILR (Cal) 252