High Courts22 Nov 1883
Nobin Krishna Mookerjee Vs The Chairman of the Suburban Municipality
Calcutta High Court · (1884) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 555
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,093 of 59,258
Privy Council17 Nov 1883
Adjudhia Baksh and Another Vs Rakhman Kuar and others
Privy Council · (1884) 10 ILRPC 482
Privy Council17 Nov 1883
Ajudhia Buksh and Another Vs Mussamut Rukmin Kuar and Gujadhar Buksh
Privy Council · (1883) 11 IndApp 1
High Courts02 Oct 1883
In Re: Obhoy Chnadra Mookerjee <BR> Obhoy Chnadra Mookerjee
Calcutta High Court · (1884) ILR (Cal) 78
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Sept 1883
Brae Vs The Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 338
Penal Code, 1860 (IPC) — Section 156
High Courts15 Sept 1883
Dukhi Sahu and Another Vs Mahomed Bikhu
Calcutta High Court · (1884) ILR (Cal) 284
Limitation Act, 1963 — Article 64
High Courts13 Sept 1883
Moothora Kant Shaw and Others Vs The India General Steam Navigation Co.
Calcutta High Court · (1884) ILR (Cal) 166
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 10
High Courts13 Sept 1883
A.B. Miller, Official Assignee of Bengal and of the estate of Kishen Chand Golecha Vs Shib Kristo Shaha Chowdhty and Others
Calcutta High Court · (1884) ILR (Cal) 150
Insolvent Debtors Act, 1848 — Section 7
High Courts10 Sept 1883
Beer Chunder Manikya Vs Ishan Chunder Burdhun and Others
Calcutta High Court · (1884) ILR (Cal) 136
High Courts06 Sept 1883
Preonath Misree and Another Vs Russick Das Bairagy and Another
Calcutta High Court · (1884) ILR (Cal) 102
High Courts06 Sept 1883
Jagat Sattani Bibee and Others Vs Mina Kumari Bibee
Calcutta High Court · (1884) ILR (Cal) 220
High Courts06 Sept 1883
Nilmoney Dass and Others Vs Durga Churn Shaha and Another
Calcutta High Court · (1884) ILR (Cal) 134
High Courts04 Sept 1883
Empress Vs Paramananda and Others
Calcutta High Court · (1884) ILR (Cal) 85
Criminal Procedure Code, 1898 (CrPC) — Section 209, 30, 304, 34
High Courts04 Sept 1883
Govinda Dass Vs Dulall Dass and Others
Calcutta High Court · (1884) ILR (Cal) 67
Criminal Procedure Code, 1898 (CrPC) — Section 253, 259
High Courts31 Aug 1883
Ram Coomar Ghose Vs Prosunno Coomar Sannyal and Another
Calcutta High Court · (1884) ILR (Cal) 106
High Courts30 Aug 1883
Arzan Vs Rakhal Chunder Roy Chowdhry and the Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 214
High Courts22 Aug 1883
Hurry Churn Chuckerbutty and Another Vs The Empress
Calcutta High Court · (1884) ILR (Cal) 140
High Courts16 Aug 1883
Srinath Kur and Others Vs Prosunno Kumar Ghose
Calcutta High Court · (1883) ILR (Cal) 934
Limitation Act, 1871 — Article 140Limitation Act, 1877 — Article 141
High Courts15 Aug 1883
Deo Prosad Sing Vs Pertab Kairee
Calcutta High Court · (1884) ILR (Cal) 86
Limitation Act, 1963 — Section 14