High Courts15 Aug 1883
Raghoo Pandey and Another Vs Kassy Parey and Others
Calcutta High Court · (1884) ILR (Cal) 73
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,094 of 59,258
High Courts14 Aug 1883
Kristo Kamini Dasi Vs The Maharajah of Burdwan and Others
Calcutta High Court · (1883) ILR (Cal) 931
High Courts12 Aug 1883
Peacock and Others Vs Byjnath and Others
Calcutta High Court · (1884) ILR (Cal) 58
High Courts10 Aug 1883
Hurbuns Sahay and Another Vs Thakoor Persad
Calcutta High Court · (1884) ILR (Cal) 108
High Courts07 Aug 1883Disposed Of
Godha and Another Vs Naik Ram and Another
Allahabad High Court · (1885) ILR (All) 152
High Courts03 Aug 1883
In Re: Act I of 1879; In Re: A Reference to the Board of Revenue
Calcutta High Court · (1884) ILR (Cal) 92
Stamp Act, 1899 — Section 24
High Courts02 Aug 1883
Anand Lal Bera and Others Vs The Empress on the prosecution of Azim, Peon
Calcutta High Court · (1884) ILR (Cal) 18
Penal Code, 1860 (IPC) — Section 183
High Courts31 Jul 1883
Prosunno Nath Chowdhri and Others Vs Ichamoyee Chowdhranee and Others
Calcutta High Court · (1883) ILR (Cal) 557
High Courts26 Jul 1883
Korban Ally Mirdha Vs Sharoda Proshad Aich and Others
Calcutta High Court · (1884) ILR (Cal) 82
High Courts23 Jul 1883
Khatija Bibi Vs Taruk Chunder Dutt
Calcutta High Court · (1883) ILR (Cal) 980
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts23 Jul 1883
Khajah Assenoolla Joo Vs Khajah Abdool Aziz and Others
Calcutta High Court · (1883) ILR (Cal) 923
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts19 Jul 1883
Bakhir Mohammed Vs Doorga Churn Shaha and Another
Calcutta High Court · (1884) ILR (Cal) 39
Privy Council18 Jul 1883
Surendra Nath Banerjee Vs The Chief Justice and Judges of The High Court
Privy Council · (1884) 10 ILRPC 109
Privy Council18 Jul 1883
Surendranath Banerjea Vs The Chief Justice and Judges of The High Court of Bengal
Privy Council · (1883) 10 IndApp 171
High Courts15 Jul 1883
Kali Prosad Banerji Vs Gisborne and Co.
Calcutta High Court · (1884) ILR (Cal) 61
Court Fees Act, 1870 — Section 19(17)
Privy Council11 Jul 1883
Rai Balkishen Dass Vs Raja Run Bahadoor Singh
Privy Council · (1883) 10 IndApp 162
Privy Council11 Jul 1883
IDut Koer and Others Vs Hansbutti Koerain and others
Privy Council · (1884) 10 ILRPC 324 : (1883) 10 IndApp 150
Privy Council10 Jul 1883
Chand Bibi Vs Najban Bibi
Privy Council · (1884) 10 ILRPC 238 : (1883) 10 IndApp 133