High Courts11 Mar 1882
Kishori Lal Roy Vs Sharut Chunder Mozumdar
Calcutta High Court · (1882) ILR (Cal) 593
Civil Procedure Code, 1882 — Section 10, 8, 9Court Fees Act, 1870 — Section 17
JUDGMENT DATABASE
Search 11,85,146 Indian judgments.
11,85,146 judgments in All Courts · page 59,110 of 59,258
High Courts11 Mar 1882
Kalidhun Chuttapadhya and Another Vs Shiba Nath Chuttapadhya
Calcutta High Court · (1882) ILR (Cal) 483
Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts11 Mar 1882
Dataram Roy Vs Narain Chunder Chuckerbutty
Calcutta High Court · (1882) ILR (Cal) 597
Registration Act, 1877 — Section 50Transfer of Property Act, 1882 — Section 54
High Courts10 Mar 1882
Ram Sahye Bhugut Vs Ram Soonder Roy and Others
Calcutta High Court · (1882) ILR (Cal) 919
High Courts10 Mar 1882
In Re: Petition of Ameruddin, and Ameruddin
Calcutta High Court · (1882) ILR (Cal) 481
High Courts10 Mar 1882
The Land Mortgage Bank of India Vs Jassoda Kooer
Calcutta High Court · (1882) ILR (Cal) 916
Privy Council10 Mar 1882
Bakranath Singh; The Secretary of State For India In Council Vs Nilmoni Singh Deo
Privy Council · (1883) 9 ILRPC 260
Privy Council10 Mar 1882
Rajah Nilmoni Singh Vs Bakranath Singh and Secretary of State For India
Privy Council · (1882) 9 IndApp 104
High Courts08 Mar 1882
Kaminy Mohun Somoddar Vs Gopal and Another
Calcutta High Court · (1882) ILR (Cal) 479
High Courts08 Mar 1882
Golap Soondory Dossee Vs Golam Ali Mundul
Calcutta High Court · (1882) ILR (Cal) 612
High Courts08 Mar 1882
Rooplall Dass and Another Vs Krishtokishore Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 687
High Courts07 Mar 1882
Empress Vs Tegha Singh
Calcutta High Court · (1882) ILR (Cal) 473
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 579
High Courts07 Mar 1882
Dwarka Nath Bysack and Others Vs Juggut Mohinee Dossee
Calcutta High Court · (1882) ILR (Cal) 582
High Courts07 Mar 1882
Kristo Mohinee Dossee and Others Vs Kaliprosono Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 402
High Courts06 Mar 1882
Bradley Vs Jameson
Calcutta High Court · (1882) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 297, 518
High Courts03 Mar 1882
Chunder Coomar Mitter Vs Sib Sundari Dassee
Calcutta High Court · (1882) ILR (Cal) 631
High Courts02 Mar 1882
Thakoor Purshad Vs Hurbans Sahye and Others
Calcutta High Court · (1883) ILR (Cal) 209