High Courts01 Mar 1882
Raj Chunder Chatterjee Vs Modhoosoodun Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 395
Limitation Act, 1877 — Section 2
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,111 of 59,257
High Courts28 Feb 1882
Leelanund Singh Vs Hamidooddin and Others
Calcutta High Court · (1882) ILR (Cal) 576
High Courts28 Feb 1882
In Re: Teacotta Shekdar and Others and Teacotta Shekdar and Others
Calcutta High Court · (1882) ILR (Cal) 393
Criminal Procedure Code, 1898 (CrPC) — Section 48
High Courts28 Feb 1882
The Empress Vs Shasti Churn Napit
Calcutta High Court · (1882) ILR (Cal) 331
Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 224, 225A
High Courts27 Feb 1882
Hurro Lall Shaha Vs Kamona Soondury Dassee
Calcutta High Court · (1882) ILR (Cal) 570
Succession Act, 1925 — Section 235, 250
High Courts21 Feb 1882
Mahomed Afsuruddin Vs Beer Chunder Manikya and Others
Calcutta High Court · (1882) ILR (Cal) 471
High Courts21 Feb 1882
Poresh Mundul and Another Vs Imam Ali and Another
Calcutta High Court · (1882) ILR (Cal) 468
High Courts20 Feb 1882
In Re: Nobin Chundra Banikya and The Empress
Calcutta High Court · (1882) ILR (Cal) 560
Criminal Procedure Code, 1898 (CrPC) — Section 347, 349
High Courts20 Feb 1882
Cally Nath Naugh Chowdhry Vs Chunder Nath Naugh Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 378
Hindu Wills Act, 1870 — Section 2, 3Succession Act, 1865 — Section 331
High Courts17 Feb 1882
Tara Prashad Coondoo and Another Vs Ghunshyam Singh
Calcutta High Court · (1882) ILR (Cal) 466
High Courts17 Feb 1882
Pran Nath Surma Jowardar Vs Surrut Chundra Bhuttacharjee
Calcutta High Court · (1882) ILR (Cal) 460
High Courts16 Feb 1882
Kristocomul Mitter Vs Suresh Chunder Deb
Calcutta High Court · (1882) ILR (Cal) 556
High Courts15 Feb 1882
Protap Chunder Dass Vs Arathoon
Calcutta High Court · (1882) ILR (Cal) 455
Contract Act, 1872 — Section 28
High Courts14 Feb 1882
Luchmee Chund and Another Vs The Bengal Coal Company
Calcutta High Court · (1882) ILR (Cal) 317
Companies Act, 1956 — Section 34
High Courts10 Feb 1882
Giridhari Singh Vs Maharaja Luchmessur Singh Bahadur
Calcutta High Court · 2 Ind. Cas. 646
High Courts10 Feb 1882
Muttyjan and Others Vs Ahmed Ally and Others
Calcutta High Court · (1882) ILR (Cal) 370
High Courts09 Feb 1882
In Re: Bhagabuti Churn Bhuttacharjee Chowdhry and Bhagabuti Churn Bhuttacharjee Chowdhry
Calcutta High Court · (1882) ILR (Cal) 367