High Courts05 Feb 1880Disposed Of
Yusuf Ali and Others Vs Farzand Ali
Allahabad High Court · (1880) ILR (All) 669
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,139 of 59,257
High Courts03 Feb 1880
The Bank of Bengal Vs Mendes
Calcutta High Court · (1880) ILR (Cal) 654
Contract Act, 1872 — Section 160Evidence Act, 1872 — Section 117
High Courts03 Feb 1880
Sourujmull and Others Vs The Ganges Manufacturing Co.
Calcutta High Court · (1880) ILR (Cal) 669
Evidence Act, 1872 — Section 2
High Courts02 Feb 1880
Juggobundhu Mukerjee and Others Vs Ramchunder Bysack
Calcutta High Court · (1880) ILR (Cal) 584
High Courts02 Feb 1880Allowed
Durjan Kuar and Others and Piarey Lal and Others Vs Naraini Kuar
Allahabad High Court · (1880) ILR (All) 738
High Courts02 Feb 1880Allowed
Chedi Lal and Another Vs Kirath Chand and Others
Allahabad High Court · (1880) ILR (All) 682
High Courts31 Jan 1880Disposed Of
In Re: Reference by Board of Revenue, N.-W.P., Under Act I of 1879
Allahabad High Court · (1880) ILR (All) 654
High Courts29 Jan 1880
Isan Chunder Banerjee Vs Luchun Gope <BR> Kemp Vs Prem Narayan Sing
Calcutta High Court · (1880) ILR (Cal) 699
Mufassal Small Cause Courts Act — Section 21
High Courts29 Jan 1880
Sham Kishore Mundle Vs Shoshibhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 707
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts29 Jan 1880Dismissed
Ganga Prasad Vs Gajadhar Prasad and Others
Allahabad High Court · (1880) ILR (All) 651
High Courts28 Jan 1880
Honooman Sahay and Others Vs Pursid Narain Sing and Others
Calcutta High Court · (1880) ILR (Cal) 845
High Courts23 Jan 1880
Bussicklol Mudduck Vs Lokenath Kurmokar
Calcutta High Court · (1880) ILR (Cal) 689
Contract Act, 1872 — Section 1
High Courts23 Jan 1880
Gobind Loll Seal and Others Vs Debendronath Mullick and Others
Calcutta High Court · (1880) ILR (Cal) 679
High Courts19 Jan 1880Dismissed
Pirthi Pal Vs Ganga Bisheshar
Allahabad High Court · (1880) ILR (All) 635
High Courts19 Jan 1880Allowed
Empress of India Vs Ajudhia
Allahabad High Court · (1880) ILR (All) 644
High Courts19 Jan 1880Dismissed
Mathura Prasad Vs Durjan Singh and Another
Allahabad High Court · (1880) ILR (All) 639