High Courts15 Jan 1880
Gunganarain Sirkar and Another Vs Sreenath Banerjee
Calcutta High Court · (1880) ILR (Cal) 915
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,140 of 59,257
High Courts15 Jan 1880
Soorjee Kanto Roy Chowdhry Vs Woomesh Chunder Bose
Calcutta High Court · (1880) ILR (Cal) 713
High Courts15 Jan 1880Dismissed
Gokal Das Vs Gobar Dhan Das
Allahabad High Court · (1880) ILR (All) 633
High Courts14 Jan 1880
Doyaram Jana Vs Bissonath Dinda
Calcutta High Court · (1880) ILR (Cal) 738
Succession Act, 1925 — Section 50
High Courts13 Jan 1880
Kali Kumar Roy Vs Nobin Chunder Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 585
Pleaders and Mukhtars Act, 1865 — Section 11
High Courts12 Jan 1880Disposed Of
Hasan Ali and Others Vs Mahrban
Allahabad High Court · (1880) ILR (All) 625
High Courts12 Jan 1880Dismissed
Lachho Vs Maya Ram and Others
Allahabad High Court · (1880) ILR (All) 631
High Courts10 Jan 1880Dismissed
Ram Subhag Das Vs Gobind Prasad and Another
Allahabad High Court · (1880) ILR (All) 622
High Courts09 Jan 1880Allowed
Tejpal, Guardian of Kundan Lal Vs Kesri Singh
Allahabad High Court · (1880) ILR (All) 621
High Courts08 Jan 1880Dismissed
Juala Prasad Vs Khuman Singh
Allahabad High Court · (1880) ILR (All) 617
High Courts08 Jan 1880Dismissed
Shibban Lal Vs Tiloke Chand and Others
Allahabad High Court · (1880) ILR (All) 619
High Courts07 Jan 1880Dismissed
Muhammad Bakhsh Vs Nand Ram and Others
Allahabad High Court · (1880) ILR (All) 616
High Courts03 Jan 1880Disposed Of
Mughla Begam and Others Vs Bans Bahadur Singh and Others <BR>Narotam Das Vs Chunni Bai
Allahabad High Court · (1880) ILR (All) 604
High Courts02 Jan 1880Disposed Of
The Bank of Bengal Vs Cohen
Allahabad High Court · (1880) ILR (All) 598
High Courts31 Dec 1879
Empress of India Vs Bhup Singh and Another
Allahabad High Court · (1880) ILR (All) 570
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 417
Privy Council19 Dec 1879
J. P. Wise and Others Vs Ameerunnissa Khatoon and others and Companyllector of Backergunge and others
Privy Council · (1879) 7 IndApp 73
High Courts18 Dec 1879
In Re: Tokee Bibee
Calcutta High Court · (1880) ILR (Cal) 536
Presidency Magistrates (Court- Fees) Act, 1877 — Section 234Provincial Insolvency Act, 1920 — Section 13
High Courts16 Dec 1879Disposed Of
Empress of India Vs Fox
Allahabad High Court · (1880) ILR (All) 522