JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,141 of 59,257
High Courts15 Dec 1879Dismissed
Chandra Dai Vs Audh Kumari and Others and Pran Dai and Sita Dai
Allahabad High Court · (1880) ILR (All) 561
Privy Council13 Dec 1879
Rajah Venkata Narasimha Appa Row Bahadur; Rajah Venkata Narasimha Appa Row Vs Rajah Narayya Appa Row Bahadur and others; The Court of Wards and others
Privy Council · (1879) 7 IndApp 38
High Courts12 Dec 1879
Parbutty Churn Sen and Others Vs Shaik Mondari
Calcutta High Court · (1880) ILR (Cal) 594
High Courts12 Dec 1879
Bharrut Chunder Roy Vs Kally Das Dey and Others
Calcutta High Court · (1880) ILR (Cal) 574
Privy Council11 Dec 1879
Indromoni Chowdhrani Vs Behari Lal Mullick, For Self and As Guardian of Haran Krishna Mullick
Privy Council · (1880) 5 ILRPC 770 : (1879) 7 IndApp 24
High Courts11 Dec 1879Allowed
Safdar Ali Khan Vs Lachman Das and Others
Allahabad High Court · (1880) ILR (All) 554
High Courts10 Dec 1879
Ram Manickya Dey Vs Juggunnath Gope and Others
Calcutta High Court · (1880) ILR (Cal) 563
High Courts10 Dec 1879
Rajendronath Roy Bahadoor Vs Chunnoomul and Kalee Churn Lahoree
Calcutta High Court · (1880) ILR (Cal) 448
High Courts08 Dec 1879
The Empress Vs Pitambur Singh
Calcutta High Court · (1880) ILR (Cal) 566
Evidence Act, 1872 — Section 50
High Courts05 Dec 1879
Gopal Dat Panday Vs Drig Bijai Singh
Calcutta High Court · (1881) ILR (Cal) 218
High Courts05 Dec 1879
Mrinamoyi Dabia on behalf of Shibchand Chuckerbutty Vs Jogodishuri Dabia
Calcutta High Court · (1880) ILR (Cal) 450
Privy Council05 Dec 1879
Maharajah Drig Bijai Singh Vs Gopal Datt Panday
Privy Council · (1879) 7 IndApp 17
High Courts05 Dec 1879Disposed Of
Empress of India Vs Sabsukh and Others
Allahabad High Court · (1880) ILR (All) 533
High Courts05 Dec 1879Dismissed
Prem Sukh Das and Others Vs Bhupia and Another
Allahabad High Court · (1880) ILR (All) 517
High Courts05 Dec 1879Disposed Of
Phul Kuar Vs Murli Dhar and Another
Allahabad High Court · (1880) ILR (All) 527
High Courts04 Dec 1879
Mohamed Elahee Buksh and Others Vs Kally Mohun Mookhopadhya and Another
Calcutta High Court · (1880) ILR (Cal) 589