High Courts03 Dec 1879
Koomud Chunder Dass Vs Chunder Kant Mookerjee
Calcutta High Court · (1880) ILR (Cal) 498
Specific Relief Act, 1877 — Section 21
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,142 of 59,257
High Courts01 Dec 1879
Kally Churn Shaw and Another Vs Dukhee Bibee and Another
Calcutta High Court · (1880) ILR (Cal) 692
High Courts01 Dec 1879Allowed
Balak Ram Vs Munia and Others
Allahabad High Court · (1880) ILR (All) 513
High Courts28 Nov 1879Disposed Of
Lachman Singh Vs Mohan and Another
Allahabad High Court · (1880) ILR (All) 497
Privy Council27 Nov 1879
Badri Parshad Vs Babu Murlidhur and others
Privy Council · (1879) 7 IndApp 51
Privy Council25 Nov 1879
Mahpal Singh Vs Lekraj Kuar and Raghubans Kuar
Privy Council · (1880) 5 ILRPC 744
Privy Council25 Nov 1879
Rani Lekraj Kuar; Rani Rughubuns Kuar Vs Baboo Mahpal Singh; Baboo Mahpal Singh
Privy Council · (1879) 7 IndApp 63
Privy Council21 Nov 1879
Nagardhas Saubhagyadas Vs The Conservator of Forests and The Sub-Collector
Privy Council · (1879) 7 IndApp 55
High Courts18 Nov 1879Dismissed
Harbhaj and Others Vs Gumani and Another
Allahabad High Court · (1879) 11 AHC CK 0003
High Courts18 Nov 1879Disposed Of
Umrao Begam Vs The Land Mortgage Bank of India
Allahabad High Court · (1880) ILR (All) 451
High Courts17 Nov 1879Dismissed
A.B. Miller, Official Assignee to the High Court Vs Sheo Prasad
Allahabad High Court · (1880) ILR (All) 474
High Courts17 Nov 1879Dismissed
Surja Prasad Vs Bhawani Sahai
Allahabad High Court · (1880) ILR (All) 481
High Courts17 Nov 1879Dismissed
Sheo Prasad Ram Vs Ranjit Singh and Raghu Nandan Ram
Allahabad High Court · (1880) ILR (All) 487
High Courts17 Nov 1879Allowed
Mahesh and Another Vs Ramadhin and Others
Allahabad High Court · (1880) ILR (All) 471