High Courts14 Jul 1879
Nund Lall Bose and Another Vs Meer Aboo Mahomed and Others
Calcutta High Court · (1880) ILR (Cal) 597
Limitation Act, 1963 — Article 118
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,145 of 59,257
High Courts14 Jul 1879Disposed Of
Husain Shah and Others Vs Gopalrai and Another
Allahabad High Court · (1880) ILR (All) 428
High Courts11 Jul 1879
Anundo Lall Dass Vs Boycaunt Ram Roy
Calcutta High Court · (1880) ILR (Cal) 283
High Courts10 Jul 1879Dismissed
Hira Lal Vs Ganesh Prasad and Others
Allahabad High Court · (1879) 07 AHC CK 0007
High Courts08 Jul 1879Dismissed
Kanauji Lal Vs Basant Rai and Others
Allahabad High Court · (1880) ILR (All) 455
High Courts08 Jul 1879Disposed Of
Thamman Singh Vs Ganga Ram and Others
Allahabad High Court · (1880) ILR (All) 345
High Courts07 Jul 1879
De Angelis and Co. Vs Mayappa Setty
Calcutta High Court · (1880) ILR (Cal) 578
High Courts27 Jun 1879
Aukhil Chunder Sen Roy Vs Mohiny Mohun Dass and Others
Calcutta High Court · (1880) ILR (Cal) 489
High Courts26 Jun 1879Disposed Of
Gauri Shankar and Another Vs Mumtaz Ali Khan
Allahabad High Court · (1880) ILR (All) 415
Privy Council25 Jun 1879
Rughoobur Dyal Sahoo and Others Vs Maharajah Kishen Pertab Sahee
Privy Council · (1879) 6 IndApp 211
High Courts24 Jun 1879
Ashrof Ali and Another Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 281
Penal Code, 1860 (IPC) — Section 211, 44
High Courts24 Jun 1879
Ishri Dutt Koer and Others Vs Hunsbutti Kerain and Others
Calcutta High Court · (1880) ILR (Cal) 512
Civil Procedure Code, 1908 (CPC) — Section 15
Privy Council23 Jun 1879
Nawab Malka Jahan Sahiba Vs Deputy Commissioner of Lucknow In Charge of The Nazul Department
Privy Council · (1879) 6 IndApp 63
High Courts20 Jun 1879Dismissed
Sheoambar Lal and Others Vs Lachmi Narain Lal and Another
Allahabad High Court · (1880) ILR (All) 411
High Courts18 Jun 1879
Hirdey Narain Sahu Vs Sheo Shunkur Sahoy
Calcutta High Court · (1881) ILR (Cal) 25
High Courts16 Jun 1879Dismissed
Dirgnath Kuar Vs Narhar Singh and Another
Allahabad High Court · (1880) ILR (All) 409
High Courts14 Jun 1879
Gerender Coomar Dutt Vs S.M. Juggadmba Dabee
Calcutta High Court · (1880) ILR (Cal) 126
High Courts14 Jun 1879
Prankissen Laha Vs Sreemutty Noyanmoney Dassee
Calcutta High Court · (1880) ILR (Cal) 222