JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,143 of 59,257
High Courts15 Oct 1879Disposed Of
In Re: Gobind Prasad and Another
Allahabad High Court · (1880) ILR (All) 465
High Courts05 Sept 1879Dismissed
Empress of India Vs Kashi
Allahabad High Court · (1880) ILR (All) 447
High Courts04 Sept 1879Dismissed
Empress of India Vs Ganraj and Others
Allahabad High Court · (1880) ILR (All) 444
High Courts02 Sept 1879Disposed Of
Empress of India Vs Mangu and Others
Allahabad High Court · (1880) ILR (All) 342
High Courts01 Sept 1879Dismissed
Salim Ahmad Khan Vs Ablakh Rai and Others
Allahabad High Court · (1880) ILR (All) 437
High Courts30 Aug 1879
Sheo Pershad Singh Vs Kally Dass Singh and Others
Calcutta High Court · (1880) ILR (Cal) 543
High Courts30 Aug 1879
Dulputty Singh Vs Sikher Chund
Calcutta High Court · (1880) ILR (Cal) 364
Limitation Act, 1963 — Article 145, 15, 92
High Courts29 Aug 1879
Gocool Chunder Bhuttacharjee Vs Chunder Coomar Roy and Another
Calcutta High Court · (1881) ILR (Cal) 370
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts29 Aug 1879Dismissed
Sukhbasi Lal Vs Guman Singh
Allahabad High Court · (1880) ILR (All) 368
High Courts27 Aug 1879
Lachmi Narain Vs Wilayti Begam and Others
Allahabad High Court · (1880) ILR (All) 433
High Courts21 Aug 1879
Kirath Chand and Others Vs Ganesh Prasad
Allahabad High Court · (1879) 08 AHC CK 0011
High Courts16 Aug 1879
Radhakissen Rowra Dakna Vs Chooneeloll Dutt
Calcutta High Court · (1880) ILR (Cal) 445
Registration Act, 1877 — Section 77
High Courts15 Aug 1879Dismissed
Abdul Samad and Another Vs Rajindro Kishor Singh
Allahabad High Court · (1880) ILR (All) 361
High Courts13 Aug 1879
Lee Phee Chuan Vs Cossim Hossein Soortu and Others
Calcutta High Court · (1880) ILR (Cal) 477