Privy Council14 Jun 1879
Vencataramaiyan Vs Ramasawmi Aiyan and others
Privy Council · (1879) 6 IndApp 196
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,146 of 59,257
High Courts13 Jun 1879
Taruck Nath Mullick, Manager of the Cooch Behar Chuklajut Estate, on behalf of the Court of Wards Vs Jeamat Nosya
Calcutta High Court · (1880) ILR (Cal) 353
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 159
High Courts13 Jun 1879Disposed Of
Empress of India Vs Sukhari
Allahabad High Court · (1880) ILR (All) 407
High Courts12 Jun 1879
Proby Vs Proby
Calcutta High Court · (1880) ILR (Cal) 357
Succession Act, 1925 — Section 4
High Courts12 Jun 1879
Dhunput Sing Vs Sham Soonder Mitter and Others
Calcutta High Court · (1880) ILR (Cal) 291
High Courts11 Jun 1879
Radha Churn Dass Vs Kripa Sindhu Dass and Others
Calcutta High Court · (1880) ILR (Cal) 474
High Courts11 Jun 1879Dismissed
Piarey Lal Vs Saliga and Another
Allahabad High Court · (1880) ILR (All) 396
High Courts11 Jun 1879Dismissed
Empress of India Vs Lachman Singh
Allahabad High Court · (1880) ILR (All) 405
High Courts11 Jun 1879Allowed
Kanthi Ram Vs Bankey Lal and Others
Allahabad High Court · (1880) ILR (All) 398
High Courts09 Jun 1879
Bukronath Singh Vs The Government of India and Nilmoni Singh
Calcutta High Court · (1880) ILR (Cal) 389
High Courts09 Jun 1879Dismissed
Kanahia Lal and Another Vs Kali Din
Allahabad High Court · (1880) ILR (All) 394
High Courts06 Jun 1879Disposed Of
Empress of India Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 392
High Courts04 Jun 1879Disposed Of
Sadik Ali Khan Vs Muhammad Husain Khan
Allahabad High Court · (1880) ILR (All) 386
High Courts30 May 1879
Dwarkanath Mytee Vs Junmajoy Mullick
Calcutta High Court · (1880) ILR (Cal) 287
Evidence Act, 1872 — Section 13, 83
High Courts29 May 1879
Bepin Behari Singh Vs The Government
Calcutta High Court · (1880) ILR (Cal) 325
High Courts29 May 1879Allowed
Hardeo Das and Another Vs Hukam Singh
Allahabad High Court · (1880) ILR (All) 322
High Courts28 May 1879
Daimoddee Paik Vs Kaim Taridar and Another
Calcutta High Court · (1880) ILR (Cal) 300
Evidence Act, 1872 — Section 92
Privy Council27 May 1879
Gouri Nachiar Vs Chidambaram Chettiar and others
Privy Council · (1879) 6 IndApp 177