High Courts12 Aug 1879
Bhawani Kuar and Another Vs Rikhi Ram and Another
Allahabad High Court · (1880) ILR (All) 356
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,144 of 59,257
High Courts09 Aug 1879
Empress of India Vs Raghubar and Others
Allahabad High Court · (1880) ILR (All) 352
High Courts08 Aug 1879
In Re: Collision between the "Ava" and the "Brenhilda."
Calcutta High Court · (1880) ILR (Cal) 568
Evidence Act, 1872 — Section 65Merchant Shipping Act, 1854 — Section 138
High Courts05 Aug 1879
Bansi and Another Vs Ganga Ram, Guardian of Kuar Gir Prasad
Allahabad High Court · (1880) ILR (All) 431
High Courts04 Aug 1879Dismissed
Empress of India Vs Banni
Allahabad High Court · (1880) ILR (All) 351
High Courts28 Jul 1879
The Empress Vs Gonesh Dooley and Gopi Dooley
Calcutta High Court · (1880) ILR (Cal) 351
Penal Code, 1860 (IPC) — Section 304, 304(a)
High Courts28 Jul 1879
In Re: "the Ava" and "the Brenhilda" Government of Bengal
Calcutta High Court · (1880) ILR (Cal) 453
Merchant Shipping Act, 1862 — Section 23
High Courts28 Jul 1879
Janger Mahomed Vs Mahomed Arjad and Others
Calcutta High Court · (1880) ILR (Cal) 509
Privy Council26 Jul 1879
Doorga Churn Chatterjee and Another Vs Ashutosh Dutt
Privy Council · (1879) 6 IndApp 182
Privy Council26 Jul 1879
Ashutosh Dutt Vs Doorga Churn Chatterjee and another
Privy Council · (1880) 5 ILRPC 438
High Courts24 Jul 1879
Bonomalee Roy and Another Vs Kristo Lall Ghose
Calcutta High Court · (1880) ILR (Cal) 611
High Courts18 Jul 1879
Jogendronundini Dossee Vs Hurry Doss Ghose
Calcutta High Court · (1880) ILR (Cal) 500
Privy Council18 Jul 1879
Seth Samur Mull and Another Vs Choga Lall
Privy Council · (1880) 5 ILRPC 421
High Courts18 Jul 1879Allowed
Empress of India Vs Thompson
Allahabad High Court · (1880) ILR (All) 340
Privy Council15 Jul 1879
Bissessur Lall Sahoo Vs Maharajah Luchmessur Singh
Privy Council · (1879) 6 IndApp 233
High Courts15 Jul 1879Dismissed
Kanahia and Another Vs Ram Kishen and Others
Allahabad High Court · (1880) ILR (All) 429
High Courts14 Jul 1879
The Collector of Monghyr, on behalf of Ruder Prokash Misser Vs Hurdai Narain Shahai and Another
Calcutta High Court · (1880) ILR (Cal) 425