High Courts28 Jun 1876
Desputty Singh <BR> Baijnath Shahai and Others Vs Desputty Singh
Calcutta High Court · (1877) ILR (Cal) 209
JUDGMENT DATABASE
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11,85,135 judgments in All Courts · page 59,184 of 59,257
High Courts28 Jun 1876Disposed Of
Gaya Din and Another Vs Sham Kuar and Others
Allahabad High Court · (1875) ILR (All) 255
High Courts26 Jun 1876Dismissed
Ganga Ram Vs Tulsi Ram and Others
Allahabad High Court · (1875) ILR (All) 252
High Courts26 Jun 1876
Timalkuari Vs Ablakh Rai and Others
Allahabad High Court · (1875) ILR (All) 254
Privy Council21 Jun 1876
Lallbhoy Vullubhoy and Others Vs Cowasjee Nanabhoy
Privy Council · (1877) 1 ILRPC 315
Privy Council21 Jun 1876
Mirza Mahomed Aga Ali Khan Bahadoor Vs The Widow of Balmakund and others
Privy Council · (1876) 3 IndApp 241
Privy Council21 Jun 1876
Cowasjee Nanabhoy Vs Lallbhoy Vullubhoy and others
Privy Council · (1876) 3 IndApp 200
High Courts19 Jun 1876
Johurra Bibee Vs Sreegopal Misser and Others
Calcutta High Court · (1876) ILR (Cal) 470
High Courts16 Jun 1876Allowed
Kulsum Bibi Vs Zaibulnissa Bibi
Allahabad High Court · (1875) ILR (All) 250
High Courts15 Jun 1876
Shona Malee Pat Mahadai Vs Adhiranee Narain Coomary and Biddya Dhur
Calcutta High Court · (1876) ILR (Cal) 365
High Courts15 Jun 1876
The Queen Vs Bholanath Sen
Calcutta High Court · (1877) ILR (Cal) 23
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts10 Jun 1876
In Re: Pursooram Borooah
Calcutta High Court · (1877) ILR (Cal) 118
Criminal Procedure Code, 1898 (CrPC) — Section 222
High Courts10 Jun 1876
Ramdoyal Khan and Others Vs Ajoodhia Ram Khan and Others
Calcutta High Court · (1877) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Section 139, 141
High Courts09 Jun 1876Dismissed
Karim Baksh and Another Vs Budha
Allahabad High Court · (1875) ILR (All) 249
High Courts09 Jun 1876Disposed Of
Kalian Das Vs Khub Chand
Allahabad High Court · (1875) ILR (All) 240
High Courts07 Jun 1876
Luchmi Dai Koori Vs Asman Sing and Others
Calcutta High Court · (1877) ILR (Cal) 213
High Courts02 Jun 1876
Debi Dutt Sahoo Vs Subodra Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 284
High Courts29 May 1876Dismissed
Skinner Vs Orde and Others
Allahabad High Court · (1875) ILR (All) 230
High Courts29 May 1876
Ram Autar and Others Vs Ajudhia Singh and Others
Allahabad High Court · (1875) ILR (All) 231