High Courts27 Apr 1876
Ram Parshad Bhagat Vs Tajuddin Khan
Allahabad High Court · (1875) ILR (All) 217
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,186 of 59,257
High Courts24 Apr 1876Dismissed
Kadir Baksh and Another Vs Ghazi and Others
Allahabad High Court · (1875) ILR (All) 212
High Courts24 Apr 1876Allowed
Wazir Vs Ratan Singh and Another
Allahabad High Court · (1875) ILR (All) 165
High Courts13 Apr 1876
The Queen on the Prosecution on Morad Ali Vs Hadjee Jeebun Bux
Calcutta High Court · (1876) ILR (Cal) 355
High Courts10 Apr 1876
Sham Churn Auddy Vs Tariney Churn Banerjee
Calcutta High Court · (1876) ILR (Cal) 422
Limitation Act, 1963 — Section 27
High Courts10 Apr 1876
The Queen Vs Hurribole Chunder Ghose
Calcutta High Court · (1876) ILR (Cal) 207
Evidence Act, 1872 — Section 167, 25, 26
High Courts10 Apr 1876
Mohender Nath Mozoomdar Vs Futeek Parooee
Calcutta High Court · (1876) ILR (Cal) 386
High Courts07 Apr 1876
The Queen Vs Gobin Tewari and Another
Calcutta High Court · (1876) ILR (Cal) 281
High Courts04 Apr 1876
In Re: Sooraj Kant Acharj Chowdry
Calcutta High Court · (1876) ILR (Cal) 384
Charter Act, 1861 — Section 15
High Courts31 Mar 1876
Mutty Lall Dhur and Others Vs Hendry
Calcutta High Court · (1877) ILR (Cal) 396
High Courts31 Mar 1876
Ramdhone Bhuttacharjee Vs Khajah Ashanoollah
Calcutta High Court · (1876) ILR (Cal) 326
High Courts28 Mar 1876
In Re: Mohesh Mistree and Another
Calcutta High Court · (1876) ILR (Cal) 283
Criminal Procedure Code, 1898 (CrPC) — Section 294, 295, 297
High Courts28 Mar 1876
Peary Mohun Mookerjee Vs Arfunnessa
Calcutta High Court · (1876) ILR (Cal) 379
Privy Council28 Mar 1876
Damodar Gordhan Vs Deoram Kanji (Deceased, By His Sons and Heirs)
Privy Council · (1877) 1 ILRPC 256
Privy Council24 Mar 1876
Vira Viradhi Vira Pratapa Raghunadha Anunga Bhima Deo Kesari Maharaz, The Zemindar of Chinnakimidy Vs Brozo Kishoro Patta Deo
Privy Council · (1876) 3 IndApp 154
High Courts21 Mar 1876
Nil Money Singh Deo Vs Chunderkant Banerjee
Calcutta High Court · (1877) ILR (Cal) 125
High Courts20 Mar 1876
Deen Doyal Lall Vs Het Narain Sing and Others
Calcutta High Court · (1877) ILR (Cal) 42