Privy Council24 May 1876
Reasut Hossein Vs Hadjee Abdoollah and another
Privy Council · (1876) 3 IndApp 221
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,185 of 59,257
High Courts22 May 1876
Nocoor Chunder Bose Vs Kally Coomar Ghose
Calcutta High Court · (1876) ILR (Cal) 328
High Courts22 May 1876Dismissed
Jiwan Singh and Others Vs Ratan Kuar and Others
Allahabad High Court · (1875) ILR (All) 194
High Courts22 May 1876Dismissed
Raja Ram Vs Bansi and Others
Allahabad High Court · (1875) ILR (All) 207
Privy Council19 May 1876
Girdhari Singh Vs Hurdeo Narain Singh and others
Privy Council · (1876) 3 IndApp 230
Privy Council18 May 1876
Rowshan Jehan Vs Khajooroonissa Widow of Enayut Hossein, Deceased
Privy Council · (1877) 2 ILRPC 184
Privy Council18 May 1876
Ranee Khujooroonissa, Widow of Enayut Hossein Vs Mussamut Roushun Jehan
Privy Council · (1876) 3 IndApp 291
High Courts16 May 1876
Harris Vs Harris and Koylas Chunder Bandopadia
Calcutta High Court · (1876) ILR (Cal) 286
Succession Act, 1925 — Section 7
High Courts16 May 1876
Bhuggobutty Dossee Vs Shamachurn Bose and Others
Calcutta High Court · (1876) ILR (Cal) 338
High Courts11 May 1876Dismissed
Ram Dial and Others Vs Ram Das and Another
Allahabad High Court · (1875) ILR (All) 181
High Courts11 May 1876Dismissed
Queen Vs Gur Baksh and Others
Allahabad High Court · (1875) ILR (All) 193
High Courts11 May 1876Disposed Off
Gaya Parshad Vs Bhup Singh and Others
Allahabad High Court · (1875) ILR (All) 180
Privy Council06 May 1876
Bisheswari Debya Vs Govind Persad Tewari and others
Privy Council · (1876) 3 IndApp 194
High Courts02 May 1876
The Delhi and London Bank Vs Wordie and Others
Calcutta High Court · (1876) ILR (Cal) 250
High Courts30 Apr 1876Disposed Off
Kali Parshad Vs Ram Charan
Allahabad High Court · (1875) ILR (All) 159
High Courts28 Apr 1876Disposed Of
Hanuman Parshad Vs Kaulesar Pandey
Allahabad High Court · (1875) ILR (All) 301