High Courts20 Mar 1876
The Queen Vs Upendronath Doss and Another
Calcutta High Court · (1876) ILR (Cal) 357
Penal Code, 1860 (IPC) — Section 292, 294
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,187 of 59,257
High Courts13 Mar 1876Dismissed
Mohsin Khan Vs Hussaini Bibi
Allahabad High Court · (1875) ILR (All) 156
High Courts12 Mar 1876
Runglall Misser Vs Tokhun Misser and Another
Calcutta High Court · (1877) ILR (Cal) 114
Charter Act, 1861 — Section 15Civil Procedure Code, 1908 (CPC) — Section 119
High Courts01 Mar 1876
In the Goods of: Gladstone (deceased)
Calcutta High Court · (1876) ILR (Cal) 169
High Courts22 Feb 1876
Lallah Ramesshur Doyal Singh Vs Lallah Bissen Doyal and Another
Calcutta High Court · (1876) ILR (Cal) 407
Privy Council16 Feb 1876
Damodhar Gordhan Vs Deoram Kanji, Deceased, By His Sons and Heirs
Privy Council · (1876) 3 IndApp 102
Privy Council11 Feb 1876
Ranee Sonet Kowar Vs Mirza Himmut Bahadoor, Mussumat Bismullah Begum (Alias Nunhoo Sahiba) and Mussumat Sahibzadee Begum
Privy Council · (1876) 3 IndApp 92
Privy Council11 Feb 1876
Sonet Kooer Vs Himmut Bahadoor and others
Privy Council · (1876) 1 ILRPC 392
High Courts11 Feb 1876Dismissed
Shaikh Ewaz and Another Vs Mokuna Bibi and Others
Allahabad High Court · (1875) ILR (All) 132
Privy Council10 Feb 1876
Jumoona Dassya Vs Bamasoondari Dassya
Privy Council · (1876) 1 ILRPC 290 : (1876) 3 IndApp 72
Privy Council05 Feb 1876
The Mayor of Lyon Vs The Advocate-General of Bengal and others
Privy Council · (1876) 1 ILRPC 303 : (1876) 3 IndApp 32
High Courts01 Feb 1876
In the Goods of: Wilson (deceased)
Calcutta High Court · (1876) ILR (Cal) 150
Succession Act, 1865 — Section 258
Privy Council01 Feb 1876
Mussumat Phoolbas Koonwur and Another Vs Lalla Jogeshur Sahoy and others and The Revived Suit
Privy Council · (1876) 3 IndApp 7