High Courts26 Jan 1876
Gouree Lall Singh Vs Joodhisteer Hajrah and Others
Calcutta High Court · (1876) ILR (Cal) 360
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,188 of 59,257
High Courts24 Jan 1876
Thakoor Kapilnath Sahai Vs The Government
Calcutta High Court · (1876) ILR (Cal) 142
High Courts12 Jan 1876
Remfry and Another Vs Shillingford and Another
Calcutta High Court · (1876) 01 CAL CK 0002
High Courts03 Jan 1876Allowed
Barkat-ul-lah Khan Vs Reenie and Another
Allahabad High Court · (1875) ILR (All) 17
Privy Council17 Dec 1875
Juneswar Dass (For Self and As Guardian of Chunder Coomar) Vs Mahabeer Singh, Ram Adheen Sing and others
Privy Council · (1875) 3 IndApp 1
High Courts16 Dec 1875
Mahabeer Singh and Others Vs Juneswar Dass
Calcutta High Court · (1876) ILR (Cal) 164
Limitation Act, 1963 — Section 1(12), 1(16)
High Courts15 Dec 1875Dismissed
Thakur Das and Others Vs Chunni
Allahabad High Court · (1875) ILR (All) 126
Privy Council03 Dec 1875
Rajah Kishen Dutt Ram Panday Vs Narendar Bahadoor Singh
Privy Council · (1875) 3 IndApp 85
High Courts02 Dec 1875
Mudhoo Mutty Goopta and Another Vs Dyebukee Nundun Sen and Another
Calcutta High Court · (1876) ILR (Cal) 123
High Courts02 Dec 1875
Mothoormohun Roy Vs Soorendro Narain Deb
Calcutta High Court · (1876) ILR (Cal) 109
High Courts23 Nov 1875
Matungee Churn Mitter Vs Moorrary Mohun Ghose and Others
Calcutta High Court · (1876) ILR (Cal) 175
Privy Council17 Nov 1875
Krishna Behari Roy Vs Brojeswari Chowdranee and others
Privy Council · (1876) 1 ILRPC 144 : (1875) 2 IndApp 283
High Courts28 Sept 1875
The East Indian Railway Company Vs The Bengal Coal Company
Calcutta High Court · (1876) ILR (Cal) 95
High Courts17 Sept 1875
In Re: Lukhyakant Bose
Calcutta High Court · (1876) ILR (Cal) 180
Charter Act, 1861 — Section 15
High Courts13 Sept 1875
Mokoondo Lall Shaw and Another Vs Gonesh Chunder Shaw and Another
Calcutta High Court · (1876) ILR (Cal) 104
High Courts09 Sept 1875
In Re: Omritolall Dey
Calcutta High Court · (1876) ILR (Cal) 79
Charter Act, 1861 — Section 9
High Courts02 Sept 1875
Nobo Doorga Dossee and Another Vs Foyzbux Chowdhry
Calcutta High Court · (1876) ILR (Cal) 202