High Courts23 Aug 1872
Neerunjun Mookerjee Vs Oopendro Narain Deb
Calcutta High Court · (1872) 08 CAL CK 0015
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,202 of 59,257
High Courts10 Aug 1872Dismissed
Toral Komhar Vs Mussamat Auchhi and Another
Calcutta High Court · (1872) 08 CAL CK 0011
High Courts07 Aug 1872Dismissed
Janaki Pershad Vs Mussamat Doorga Bibee and Another
Calcutta High Court · (1872) 08 CAL CK 0014
High Courts07 Aug 1872
Iswar Chandra Dutt Vs Iswar Chandra Ghose
Calcutta High Court · (1872) 08 CAL CK 0009
Privy Council02 Aug 1872
Rajah Salig Ram and Others Vs The Secretary of State For India In Council
Privy Council · (1872) 1 IndApp 119
Privy Council31 Jul 1872
William Hay (Commonly Called Lord William Hay) Vs William Gordon
Privy Council · (1872) 1 IndApp 106
High Courts30 Jul 1872Dismissed
Gurudas Roy Vs Panchanan Bose and Another
Calcutta High Court · (1872) 07 CAL CK 0004
High Courts26 Jul 1872
Chandrakumar Nooker Jee and Others Vs Madanmahan Sen
Calcutta High Court · (1872) 07 CAL CK 0009
High Courts22 Jul 1872Dismissed
Imrit Nath Jha Vs Roy Dhunpat Sing Bahadur and Others
Calcutta High Court · (1872) 07 CAL CK 0003
High Courts17 Jul 1872
Mussamat Bind A Bibi and Others Vs Guru Prasad Sahu
Calcutta High Court · (1872) 07 CAL CK 0006
High Courts11 Jul 1872
T.G. Newton and Others Vs Kurneedhone and Others
Calcutta High Court · (1872) 07 CAL CK 0011
High Courts09 Jul 1872Dismissed
Bocha Gope Chowdhry Vs Brajagabind Das
Calcutta High Court · (1872) 07 CAL CK 0010