Privy Council06 Jul 1872
Mollwo, March and Company Vs The Court of Wards
Privy Council · (1872) 1 IndApp 86
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,203 of 59,257
Privy Council05 Jul 1872
Ganendromohun Tagore Vs Juttendromohun Tagore and another
Privy Council · (1872) 1 IndApp 47
High Courts02 Jul 1872Dismissed
Madan Thakur Vs Felix Lopez and Another
Calcutta High Court · (1872) 07 CAL CK 0001
High Courts29 Jun 1872
Hiralal Seal and Others Vs A. Carapiet
Calcutta High Court · (1872) 06 CAL CK 0010
High Courts28 Jun 1872
Eugene Joseph Courjon Vs Alfred Courjon
Calcutta High Court · (1872) 06 CAL CK 0001
High Courts26 Jun 1872
Kasinath Shaha Vs Dwarkanath Sirkar and Another
Calcutta High Court · (1872) 06 CAL CK 0007
High Courts26 Jun 1872
Habonath Dutt Chowdhry Vs Srinath Ghose and Others
Calcutta High Court · (1872) 06 CAL CK 0005
High Courts25 Jun 1872
Rani Durga Sundabi Dasi Vs Bibi Umdatan Nissa
Calcutta High Court · (1872) 06 CAL CK 0009
High Courts06 Jun 1872
In Re: In The Goods of Ram Chandra Das, Deceased
Calcutta High Court · (1872) 06 CAL CK 0012
Privy Council04 Jun 1872
Macqueen and Another Vs Ramcoomar Koondoo and others
Privy Council · (1872) 1 IndApp 40
High Courts03 Jun 1872
Khaski Boy and Others Vs Farzand Alikhan and Others
Calcutta High Court · (1872) 06 CAL CK 0008
Privy Council25 May 1872
Baboo Bissessurnath and Others Vs Maharajah Mohessur Bux Singh Bahadoor and others
Privy Council · (1872) 1 IndApp 34
High Courts11 May 1872
Baboo Rameshar Prasad Narayan Singh
Calcutta High Court · (1872) 05 CAL CK 0002