High Courts21 Sept 1872
The Queen Vs Tarinicharan Dey and Others
Calcutta High Court · (1872) 09 CAL CK 0011
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,201 of 59,257
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Anothers
Calcutta High Court · (1872) 09 CAL CK 0010
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Another
Calcutta High Court · (1872) 09 CAL CK 0006
High Courts16 Sept 1872
Baboo Nund Coomar Lall and Another Vs Moulvie Razeeooddeen Hossein, Syud Razaoodeen Hossein, Moulvie Abdool Lutif and Others
Calcutta High Court · (1872) 09 CAL CK 0003
High Courts11 Sept 1872
Nuthoo Lall Chowdhry and Others Vs Shoukee Lall and Others
Calcutta High Court · (1872) 09 CAL CK 0008
High Courts09 Sept 1872
Protima Aurat Vs Ouksia Sirkar and Others
Calcutta High Court · (1872) 09 CAL CK 0005
High Courts09 Sept 1872
In Re: Bykuntram Shaha Roy and Others
Calcutta High Court · (1872) 09 CAL CK 0004
High Courts06 Sept 1872
Gaurinath Mookerjee Vs Madhumani Peshakar
Calcutta High Court · (1872) 09 CAL CK 0009
High Courts06 Sept 1872
Joy Koomar Dutta Jha Vs Esharee Nund Dutta Jha
Calcutta High Court · (1872) 09 CAL CK 0001
High Courts04 Sept 1872
Hurrychurn Surmah Vs Poorno Singh Monipooree and Others
Calcutta High Court · (1872) 09 CAL CK 0002
High Courts31 Aug 1872
Ambica Charan Bose Vs Kali Prasanna Roy
Calcutta High Court · (1872) 08 CAL CK 0013
High Courts31 Aug 1872
Bhairabdan Ramchand Vs Bassantlal Bhagat
Calcutta High Court · (1872) 08 CAL CK 0012
High Courts31 Aug 1872
H. Clarton Vs D.N. Shaw and Another
Calcutta High Court · (1872) 08 CAL CK 0008
High Courts29 Aug 1872
Queen Vs Kumodinikant Banerjee Chowdhey
Calcutta High Court · (1872) 08 CAL CK 0010
High Courts29 Aug 1872
S.M. Prankumari Dasi and Another Vs Abinash Chandra Mookerjee
Calcutta High Court · (1872) 08 CAL CK 0007
High Courts24 Aug 1872
Raj Narain Deb Chowdhry Vs Kassee Chunder Chowdhry and Others
Calcutta High Court · (1872) 08 CAL CK 0004
High Courts24 Aug 1872
Khasro Mandar and Another Vs Premlal and Others
Calcutta High Court · (1872) 08 CAL CK 0003
High Courts24 Aug 1872
Cargill and Another Vs Angelo and Another
Calcutta High Court · (1872) 08 CAL CK 0001