High Courts31 May 1899
Chunder Coomar Sen and Others Vs Queen-Empress
Calcutta High Court · (1899) 05 CAL CK 0019
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High Courts31 May 1899
Tafazzul Ahmed Chowdhry and Others Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 634
Penal Code, 1860 (IPC) — Section 147, 353
High Courts30 May 1899
Charoobala Dabee Vs Barendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 126
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439
High Courts30 May 1899
Banka Behary Dass Vs Raj Kumar Dass
Calcutta High Court · (1900) ILR (Cal) 231
High Courts29 May 1899Dismissed
Ram Dayal Vs Madan Mohan Lal
Allahabad High Court · (1899) ILR (All) 425
High Courts25 May 1899
Cassim Mamoojee Vs Gopal Lall Seal
Calcutta High Court · (1899) 05 CAL CK 0017
High Courts25 May 1899
Fulkumari Dassi and Others Vs Jogendra Chunder Ghose
Calcutta High Court · (1900) ILR (Cal) 77
Transfer of Property Act, 1882 — Section 52
Privy Council18 May 1899
Hasan Jafar and Others Vs Muhammad Askari
Privy Council · (1899) 26 ILRPC 879
High Courts18 May 1899Dismissed
Dharamraj Kunwar Vs Sumeran Singh and Another
Allahabad High Court · (1899) ILR (All) 386
High Courts16 May 1899
Pratap Narain Mukhopadhya Vs Surja Narain Mukhopadhya
Calcutta High Court · (1899) ILR (Cal) 955
High Courts16 May 1899Disposed Of
Yad Ram Vs Umrao Singh and Others
Allahabad High Court · (1899) ILR (All) 380
High Courts15 May 1899
Nil Kamal Mukerjee and Others Vs Jahnabi Chowdhurani
Calcutta High Court · (1899) ILR (Cal) 846
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 May 1899
W.R. Fink Vs Buldeo Dass and Others
Calcutta High Court · (1899) ILR (Cal) 715
Contract Act, 1872 — Section 201, 218
High Courts15 May 1899
Kuldip Singh Vs Gillanders Arbuthnot and Co.
Calcutta High Court · (1899) ILR (Cal) 617
Bengal Tenancy Act, 1885 — Section 88Specific Relief Act, 1877 — Section 9
High Courts15 May 1899
Dino Nath Chuckerbutty Vs Pratap Chandra Goswami
Calcutta High Court · (1900) ILR (Cal) 30
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 May 1899Disposed Of
Janki Prasad and Another Vs Ishar Das
Allahabad High Court · (1899) ILR (All) 374
High Courts15 May 1899Dismissed
Bakar Sajjad Vs Udit Narain Singh
Allahabad High Court · (1899) ILR (All) 361
High Courts15 May 1899Dismissed
Dalganjan Singh Vs Kalka Singh and Others
Allahabad High Court · (1900) ILR (All) 1
High Courts12 May 1899
Hem Chandra Chowdhry Vs Kali Prasanna Bhaduri and Others
Calcutta High Court · (1899) ILR (Cal) 832
Bengal Tenancy Act, 1885 — Section 188, 7Evidence Act, 1872 — Section 21, 32Road Cess Act, 1871 — Section 95