JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,360 of 59,770
Lakshminarayana Pantulu Vs Venkatrayanam and Another
Madras High Court · (1898) ILR (Mad) 116 : (1898) 8 MLJ 43
Lutfur Rahman Nuskur Vs Municipal Ward Inspector
Calcutta High Court · (1898) ILR (Cal) 492
Dolegobind Chowdhry and Others Vs Dhanu Khan
Calcutta High Court · (1898) ILR (Cal) 559
Subal Chunder Dey Vs Ram Kanai Sanyasi
Calcutta High Court · (1898) ILR (Cal) 628
Lutfer Rahaman Naskar Vs The Calcutta Municipal Corporation
Calcutta High Court · (1897) 12 CAL CK 0001
Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others
Madras High Court · (1898) 8 MLJ 69
Nellaiyappa Pillai Vs Thangama Nachiyar and Others
Madras High Court · (1898) ILR (Mad) 406 : (1898) 8 MLJ 119
Kombi Achen and Others Vs Pangi Achen and Another
Madras High Court · (1898) ILR (Mad) 405
Virabhadrappa Chetti Vs Chinnamma
Madras High Court · (1898) ILR (Mad) 403
Venkayya Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401 : (1898) 8 MLJ 112
Veerabadhrappa Chetty Vs Chinnammah
Madras High Court · (1898) ILR (Mad) 403 : (1898) 8 MLJ 189
Ismail Peer Ambalam Vs Neelamegam Servai and Another
Madras High Court · (1898) 8 MLJ 38
Venkayya Garu Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401
Queen-Empress Vs Fateh Bahadur
Allahabad High Court · (1898) ILR (All) 181
Dowlat Koer Vs Ramphul Das and others
Privy Council · (1898) 25 ILRPC 459 : (1897) 25 IndApp 21