High Courts30 Jan 1899Dismissed
Beni Madhab Dandapat Vs Dina Bundhu Dutt
Calcutta High Court · (1899) 01 CAL CK 0003
JUDGMENT DATABASE
Search 11,95,894 Indian judgments.
11,95,894 judgments in All Courts · page 59,359 of 59,795
High Courts30 Jan 1899Dismissed
Girdhari Lal and Another Vs Ram Lal and Another
Allahabad High Court · (1899) ILR (All) 200
High Courts26 Jan 1899
Dilbar Sardar and Another Vs Hosein Ali Bepari
Calcutta High Court · (1899) ILR (Cal) 553
High Courts26 Jan 1899
Murugesa Chetti Vs Annamalai Chetti and Another
Madras High Court · (1900) ILR (Mad) 458 : (1900) 10 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts20 Jan 1899Disposed Of
Queen-Empress Vs Mukundi Lal
Allahabad High Court · (1899) ILR (All) 189
High Courts19 Jan 1899
Kali Nath Sen and Another Vs Trailokhya Nath Roy
Calcutta High Court · (1899) 01 CAL CK 0012
High Courts18 Jan 1899
Kashi Chandra Chucker-Butty Vs Kailash Chandra Bando Padhya, Who Appeared and Prasanna Chandra Chattopadhya and Loha Ram Mukhopadhya alias Lokenath Mukhopadhya, who did not appear in this appeal
Calcutta High Court · (1899) 01 CAL CK 0020
High Courts17 Jan 1899Dismissed
Sarat Chandra Kundu Vs Doyal Chand Seal, and Beni Madhub Mondul and Another
Calcutta High Court · (1899) 01 CAL CK 0023
High Courts16 Jan 1899
Kadombini Debi Vs Kali Kumar Halder
Calcutta High Court · (1899) 01 CAL CK 0014
High Courts13 Jan 1899
Enat Mondul Vs Baloram Dey and others
Calcutta High Court · (1899) 01 CAL CK 0024
High Courts13 Jan 1899
Joy Sankari Gupta Vs Bharat Chandra Bardhan and Others
Calcutta High Court · (1899) ILR (Cal) 434
High Courts13 Jan 1899Dismissed
Luchmipat and Another Vs Mussummat Mandil Koer
Calcutta High Court · (1899) 01 CAL CK 0013
High Courts13 Jan 1899
Sreemutty Joy Sunkari Gupta Vs Bharat Chandra Bardhan and Others
Calcutta High Court · (1899) 01 CAL CK 0004
High Courts13 Jan 1899
Goor Bux Sahoo Vs Birj Lal Benka and Others
Calcutta High Court · (1889) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 20, 57
High Courts12 Jan 1899
Horendra Nath Mukerjee Vs Girindra Kumar dutt
Calcutta High Court · (1899) 01 CAL CK 0021
High Courts12 Jan 1899
Lutchmanen Chetty Vs Sivaprokasa Modelier
Calcutta High Court · (1899) 01 CAL CK 0007
High Courts12 Jan 1899
Chandra Sekhar Patra and Mondakini Debi Vs Rani Manjhee and Others
Calcutta High Court · (1899) 01 CAL CK 0002
High Courts12 Jan 1899Dismissed
Muhammad Abdullah Khan and Another Vs Kallu and Another
Allahabad High Court · (1899) ILR (All) 187