High Courts05 Apr 1899Dismissed
Jhanday Lal Vs Sarman Lal
Allahabad High Court · (1899) ILR (All) 291
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11,96,022 judgments in All Courts · page 59,361 of 59,802
High Courts04 Apr 1899Dismissed
Dwarka Prasad Vs Lachhoman Das
Allahabad High Court · (1899) ILR (All) 289
High Courts02 Apr 1899
Kadambini Debi Vs Kali Kumar Haldar
Calcutta High Court · (1899) ILR (Cal) 516
High Courts02 Apr 1899
Chetan Charan Das and Others Vs Balbhadra Das
Allahabad High Court · (1899) ILR (All) 314
High Courts28 Mar 1899
In Re: In the Goods of A.S. Gubboy
Calcutta High Court · (1899) ILR (Cal) 408
Succession Act, 1925 — Section 256
High Courts27 Mar 1899Disposed Of
Edward Caston Vs L.H. Caston and W.T. Cogdell
Allahabad High Court · (1900) ILR (All) 270
High Courts25 Mar 1899Dismissed
Jagwant Singh and Others Vs Silan Singh and Others
Allahabad High Court · (1899) ILR (All) 285
High Courts24 Mar 1899
In Re: Goods of P.J. Avdall
Calcutta High Court · (1899) ILR (Cal) 404
Administrator Generals Act, 1874 — Section 12
Privy Council24 Mar 1899
Balsu Ramalaksmamma Vs The Collector of Godaveri District
Privy Council · (1899) 26 IndApp 107
High Courts24 Mar 1899Dismissed
Parsotam Gir Vs Narbada Gir
Allahabad High Court · (1899) ILR (All) 505
High Courts23 Mar 1899Allowed
Nisa Chand Gaita and others Vs Kanchiram Bagani
Calcutta High Court · (1899) 03 CAL CK 0013
High Courts23 Mar 1899
Kanchiram Bagani Vs Nisa Chand Gaita and Others
Calcutta High Court · (1899) ILR (Cal) 579
Specific Relief Act, 1877 — Section 9
High Courts23 Mar 1899Dismissed
Queen-Empress Vs Mahabir Tiwari
Allahabad High Court · (1899) ILR (All) 263
High Courts22 Mar 1899Dismissed
Sreemutty Mukhoda Dasi Vs Hem Chunder Bhuttacharjee
Calcutta High Court · (1899) 03 CAL CK 0027
High Courts22 Mar 1899
Gopal Chunder Dutta and Others Vs Mukhoda Dassi
Calcutta High Court · (1899) ILR (Cal) 734
High Courts22 Mar 1899
Kamikhya Nath Mukerjee and Another Vs Hari Churn Sen and Others
Calcutta High Court · (1899) ILR (Cal) 611
Probate and Administration Act, 1881 — Section 4, 90
High Courts22 Mar 1899
Jib Lal Gir Vs Jogmohan Gir
Calcutta High Court · (1899) ILR (Cal) 576
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts22 Mar 1899
Anant Pandit and Others Vs Madhusudan Mandal
Calcutta High Court · (1899) ILR (Cal) 574