JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,362 of 59,770
Collector of Vizagapatam Vs Abdul Kharim Sahib
Madras High Court · (1898) ILR (Mad) 113 : (1898) 8 MLJ 4
Biru Mandal and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 561
Daitari Das Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 557
Queen-Empress Vs Dal Singh
Allahabad High Court · (1898) ILR (All) 166(1)
Fazil Howladar Vs Krishna Bundhoo Roy
Calcutta High Court · (1898) ILR (Cal) 580
Gupta Narain Das Vs Bijoya Sundari Debya
Calcutta High Court · (1897) 12 CAL CK 0006
Sham Krishna and Others Vs Ram Das and Others
Allahabad High Court · (1898) ILR (All) 162
Yalla Gangulu Vs Mamidi Dali
Madras High Court · (1898) ILR (Mad) 74
Sivathi Odnyan and Another Vs Ramasubbayyar
Madras High Court · (1898) ILR (Mad) 64 : (1898) 8 MLJ 21
Salamma Vs Lutchman Reddi and Another
Madras High Court · (1898) ILR (Mad) 100 : (1898) 8 MLJ 14
Venkatarayadu and Others Vs Rangayya Appa Rau Ors.
Madras High Court · (1898) ILR (Mad) 152
Kuppusarni Chetty Vs Papathi Ammal and Another
Madras High Court · (1898) ILR (Mad) 369 : (1898) 8 MLJ 6
Queen-Empress Vs Gobinda
Allahabad High Court · (1898) ILR (All) 159
Harendra Lal Roy Vs Bindubashini Dassi and Others
Calcutta High Court · (1898) ILR (Cal) 305
Bindu Basini Dasi and others Vs Harendra Lal Roy Chowdhury
Calcutta High Court · (1897) 11 CAL CK 0004