High Courts14 Jan 1895Dismissed
Muhammad Karim-Ullah-Khan Vs Amani Bega and Others
Allahabad High Court · (1895) ILR (All) 93
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,437 of 59,770
High Courts11 Jan 1895Dismissed
Thakur Das and Others Vs Achhan Kuar and Another
Allahabad High Court · (1895) ILR (All) 125
High Courts11 Jan 1895Dismissed
Queen-Empress Vs Teja and Others
Allahabad High Court · (1895) ILR (All) 86
High Courts11 Jan 1895
Krishna Reddy and Another Vs Rendankattalai Varadarajulu Reddy and Others
Madras High Court · (1895) 5 MLJ 154
High Courts10 Jan 1895Dismissed
Kuar Sen Vs Mamman and Others
Allahabad High Court · (1895) ILR (All) 87
High Courts09 Jan 1895
Subba Ayyar and Others Vs Ganasa Ayya and Others
Madras High Court · (1895) ILR (Mad) 179
High Courts08 Jan 1895
Dewan Singh and Others Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 805
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 149, 302, 326
High Courts08 Jan 1895
Dwarka Nath Misser and Others Vs Barinda Nath Misser
Calcutta High Court · (1895) ILR (Cal) 425
Civil Procedure Code, 1882 — Section 211, 212Limitation Act, 1963 — Article 178
High Courts05 Jan 1895
Roghoonath Misser Vs Gobindnarain
Calcutta High Court · (1895) ILR (Cal) 451
Letters Patent Act, 1865 — Section 12
High Courts22 Dec 1894Allowed
Ganga Prasad Vs Lal Bahadur Singh and Another
Allahabad High Court · (1895) ILR (All) 117
High Courts22 Dec 1894Dismissed
Kuarji Dichit Vs Chedi Lal and Others
Allahabad High Court · (1895) ILR (All) 82
High Courts21 Dec 1894
Jahiruddin Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 306
Penal Code, 1860 (IPC) — Section 149
High Courts21 Dec 1894
Balambal Ammal Vs Arunachala Chetti
Madras High Court · (1895) ILR (Mad) 255
Registration Act, 1908 — Section 77
High Courts20 Dec 1894
Brahmanna Vs Ramakrishnama and Others
Madras High Court · (1895) ILR (Mad) 250
High Courts20 Dec 1894
Venkata Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1895) ILR (Mad) 216
High Courts20 Dec 1894
Muniappa Naik and Others Vs Subramania Aiyar
Madras High Court · (1895) 5 MLJ 60