High Courts28 Jan 1895
Jaga Singh Vs Chooa Singh
Calcutta High Court · (1895) ILR (Cal) 480
Bengal Tenancy Act, 1885 — Section 69, 70, 70(5)
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,436 of 59,770
High Courts28 Jan 1895Dismissed
Abdur Rahman Vs Shankar Dat Dube
Allahabad High Court · (1895) ILR (All) 162
High Courts24 Jan 1895
Padmanand Singh Bahadur and Others Vs Chandidat Jha
Calcutta High Court · (1895) ILR (Cal) 459
High Courts24 Jan 1895Dismissed
Rattanji Vs Hari Har Dat Dube
Allahabad High Court · (1895) ILR (All) 243
High Courts23 Jan 1895
Gunwanti Koer Vs Devi Persad and Others
Calcutta High Court · (1895) ILR (Cal) 410
High Courts23 Jan 1895
Chundra Nath Gossami Vs Gurroo Prosunno Ghose
Calcutta High Court · (1895) ILR (Cal) 375
Limitation Act, 1963 — Article 179
High Courts22 Jan 1895
Lalla Chunilal Vs Mohiji Singh and Others
Calcutta High Court · (1895) 01 CAL CK 0002
High Courts22 Jan 1895Dismissed
Haidar Shah Vs Jamna Das and Others
Allahabad High Court · (1895) ILR (All) 157
High Courts21 Jan 1895Dismissed
Shams-Ud-Din and Others Vs Badi-Un-Nissa
Allahabad High Court · (1895) ILR (All) 103
High Courts20 Jan 1895Dismissed
Man Singh and Another Vs Ghure and Another
Allahabad High Court · (1895) ILR (All) 226
High Courts18 Jan 1895
Giridhar Chatterjee, agent of Nabin Chandra Ganguly Vs Ebadullah Naskar and Others
Calcutta High Court · (1895) ILR (Cal) 384
High Courts18 Jan 1895
Binoda Sundari Chowdhurani Vs Kali Kristo Pal Chowdhury and Others
Calcutta High Court · (1895) ILR (Cal) 387
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts18 Jan 1895Dismissed
Janki Kuar Vs Sarup Rani and Another
Allahabad High Court · (1895) ILR (All) 99
High Courts18 Jan 1895
Annamalay Mudaly and Another Vs A. Moonesamy Mudaly and Others
Madras High Court · (1895) 5 MLJ 86
Transfer of Property Act, 1882 — Section 41
High Courts17 Jan 1895
Dhani Ram Shaha Vs Bhagirath Shaha and Others
Calcutta High Court · (1895) ILR (Cal) 692
Civil Procedure Code, 1882 — Section 587Civil Procedure Code, 1908 (CPC) — Section 13Contract Act, 1872 — Section 265
High Courts16 Jan 1895
Rajah Rangaya Appa Row Bahadur Zemindar Garu of Nuzuved Vs Bhumavarapu Venkata Reddi and Others
Madras High Court · (1895) 5 MLJ 202
High Courts14 Jan 1895Dismissed
Pirbhu Lal Vs Genda Mal and Another
Allahabad High Court · (1895) ILR (All) 97