High Courts07 Mar 1896
Krishna Panda and Another Vs Balaram Panda
Madras High Court · (1896) ILR (Mad) 290
JUDGMENT DATABASE
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High Courts06 Mar 1896Dismissed
Faqir Muhammad Khan and Others Vs Kulsum Bibi
Allahabad High Court · (1896) ILR (All) 298
Privy Council05 Mar 1896
Udey Pratab Singh Vs Bhaiya Ardawan Singh
Privy Council · (1896) 23 ILRPC 838
Privy Council05 Mar 1896
Bhaiya Ardawan Singh Vs Raja Udey Partab Singh
Privy Council · (1896) 23 IndApp 64
High Courts05 Mar 1896Dismissed
Ramgat Singh and Another Vs Mazhar Rai and Others
Allahabad High Court · (1896) ILR (All) 290
High Courts04 Mar 1896
In Re: Indra Chandra Singh <BR> Saraswati Dassi
Calcutta High Court · (1896) ILR (Cal) 580
Probate and Administration Act, 1881 — Section 90
High Courts03 Mar 1896Dismissed
Kuar Sarat Chandra Singh Vs Pandit Gokul Chand
Allahabad High Court · (1896) ILR (All) 285
High Courts03 Mar 1896
Queen-Empress Vs Manikam and Others
Madras High Court · (1896) ILR (Mad) 263
Penal Code, 1860 (IPC) — Section 147
High Courts27 Feb 1896
Chinnaramanuja Ayyangar, Sorimuthu Pillai and Others Vs Padmanabha Pillaiyan and Others
Madras High Court · (1896) ILR (Mad) 471
High Courts26 Feb 1896
Queen-Empress on the prosecution of Coverjee Hari Dass Vs Pursotam Dass Morarjee
Calcutta High Court · (1897) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 477
High Courts26 Feb 1896
Jogendra Chandra Ghose and Another Vs Mahesh Chandra Dutta
Calcutta High Court · (1896) ILR (Cal) 480
High Courts26 Feb 1896
Mukhi Haji Rahmuttulla Vs Coverji Bhuja
Calcutta High Court · (1896) ILR (Cal) 546
Limitation Act, 1963 — Section 20
High Courts26 Feb 1896
Dupeyron and Another Vs Driver
Calcutta High Court · (1896) ILR (Cal) 495
Criminal Procedure Code, 1898 (CrPC) — Section 526(e)
High Courts26 Feb 1896
Kasimuddi and others Vs Queen-Empress
Calcutta High Court · (1896) 02 CAL CK 0001
Privy Council26 Feb 1896
Toolsey Persaud Bhuckt Vs Benayek Misser
Privy Council · (1896) 23 IndApp 102
High Courts25 Feb 1896
Girijanund Datta Jha and Another Vs Sailajanund Datta Jha
Calcutta High Court · (1896) ILR (Cal) 645
Court Fees Act, 1870 — Article 17(iii), 16Limitation Act, 1908 — Article 116, 128, 129
High Courts25 Feb 1896
Shib Lal Vs Azmat-ullah and Others
Allahabad High Court · (1896) ILR (All) 265
High Courts25 Feb 1896
Vasudeva Upadyaya Vs Visvaraja Tirthasami and Another
Madras High Court · (1896) ILR (Mad) 331