High Courts18 Aug 1896
Rajendra Nath Haldar and Others Vs Nilratan Mitter and Others
Calcutta High Court · (1896) ILR (Cal) 958
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High Courts18 Aug 1896
Dewan Roy Vs Sundar Tewary and Others
Calcutta High Court · (1897) ILR (Cal) 163
High Courts14 Aug 1896Dismissed
Thakuri and Others Vs Bramha Narain and Others
Allahabad High Court · (1897) ILR (All) 60
High Courts14 Aug 1896Disposed Of
Shah Abu Ilyas Vs Ulfat Bibi
Allahabad High Court · (1897) ILR (All) 50
High Courts13 Aug 1896
Kissory Mohan Roy Vs Kali Charan Ghose and others
Calcutta High Court · (1896) 08 CAL CK 0014
High Courts13 Aug 1896
Bansi Das alias Raghu Nath Das and Another Vs Jagdip Narain Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 152
Bengal Tenancy Act, 1885 — Section 50
High Courts13 Aug 1896
Chockalingam Pillai and Others Vs Mayandi Chettiar
Madras High Court · (1896) ILR (Mad) 485
High Courts12 Aug 1896
Sabhapat Singh Vs Abdul Gaffur and Others
Calcutta High Court · (1897) ILR (Cal) 107
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
High Courts12 Aug 1896
Queen-Empress Vs Raru Nayar and Others
Madras High Court · (1896) ILR (Mad) 482
High Courts11 Aug 1896
Nilratan Sen Vs Jogesh Chunder Bhattacharja on behalf of Maharaja Jogendra Nath Roy Bahadoor of Natore
Calcutta High Court · (1896) 08 CAL CK 0008
High Courts11 Aug 1896
Beni Pershad Kuari Vs Nand Lal Sahu and Others
Calcutta High Court · (1897) ILR (Cal) 98
High Courts11 Aug 1896
Jogesh Chundra Bhuttacharjee Vs Nilratan Sen
Calcutta High Court · (1896) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts10 Aug 1896
Ram Charan Maitie and another Vs Umesh Chandra Mondal
Calcutta High Court · (1896) 08 CAL CK 0013
High Courts10 Aug 1896
Lala Sheo Charan Lal Vs Lala Purbhoo Dayal and others
Calcutta High Court · (1896) 08 CAL CK 0006
High Courts10 Aug 1896
Davis Vs Cundasami Mudali
Madras High Court · (1896) ILR (Mad) 398
Contract Act, 1872 — Section 63
High Courts10 Aug 1896
Simon and Others Vs Hakim Mohamed Sheriff
Madras High Court · (1896) ILR (Mad) 368
High Courts06 Aug 1896
Esoof Hasshim Dooply and Another Vs Fatima Bibi alias Mah Poh and Others
Calcutta High Court · (1897) ILR (Cal) 30
Lower Burmah Courts Act, 1889 — Section 40
High Courts04 Aug 1896
Kaliyanaramayyar Vs Mustak Shah Saheb
Madras High Court · (1896) ILR (Mad) 395