High Courts12 May 1896
Pramatha Nath Sandal and Others Vs Dwarka Nath Dey
Calcutta High Court · (1896) ILR (Cal) 851
Presidency Small Cause Courts Act, 1882 — Section 25
JUDGMENT DATABASE
Search 11,97,890 Indian judgments.
11,97,890 judgments in All Courts · page 59,533 of 59,895
High Courts09 May 1896
Muhammad Mumtaz Ali Khan Vs Sheoruttangir and Another
Calcutta High Court · (1896) ILR (Cal) 934
Privy Council09 May 1896
Rajah Muhammad Mumtaz Ali Khan Vs Sheorattanjir and another
Privy Council · (1896) 23 IndApp 75
Privy Council09 May 1896
Muthuswami Mudaliyar and Others Vs Sunambedu Muthukumaraswami Mudaliyar
Privy Council · (1896) 23 IndApp 83
Privy Council08 May 1896
Indar Parsad and Another Vs Ali Khan Bahadur
Privy Council · (1896) 23 ILRPC 950
High Courts07 May 1896
Mahabir Pershad and Another Vs Adhikari Koer and Another
Calcutta High Court · (1896) ILR (Cal) 942
High Courts07 May 1896
Ritu Roy and Another Vs Goberdhan Singh and Others
Calcutta High Court · (1896) ILR (Cal) 962
High Courts05 May 1896
Samsar Khan and Others Vs Lochin Dass and Others
Calcutta High Court · (1896) ILR (Cal) 854
Bengal Tenancy Act, 1885 — Section 23
High Courts05 May 1896
Anwar Ali Vs Jaffer Ali and Another
Calcutta High Court · (1896) ILR (Cal) 827
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 May 1896Dismissed
Meghai Vs Sheobhik and Others
Allahabad High Court · (1896) ILR (All) 353
High Courts05 May 1896Dismissed
Muhammad Ali Jan Vs Faiz Bakhsh and Others
Allahabad High Court · (1896) ILR (All) 361
High Courts04 May 1896Disposed Of
Mangar Ram Vs Behari and Another
Allahabad High Court · (1896) ILR (All) 358
High Courts02 May 1896
Jonardan Dobey Vs Ramdhone Singh and Others
Calcutta High Court · (1896) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157
High Courts02 May 1896
Kunjo Behary Singh Vs Madhub Chundra Ghose
Calcutta High Court · (1896) ILR (Cal) 884
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts02 May 1896
Sheodhian and Another Vs Badri Prasad
Allahabad High Court · (1896) ILR (All) 354
High Courts01 May 1896
Srimati Moharanee Dasya and others Vs Harendra Lal Roy Chowdry
Calcutta High Court · (1896) 05 CAL CK 0003