High Courts27 May 1896Dismissed
Shankar Dial Vs Muhammad Mujtaba Khan and Others
Allahabad High Court · (1896) ILR (All) 400
JUDGMENT DATABASE
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11,97,890 judgments in All Courts · page 59,532 of 59,895
High Courts26 May 1896
Queen-Empress Vs Subhan and Another
Allahabad High Court · (1896) ILR (All) 395
High Courts26 May 1896
Katesar Nath and Others Vs Rajit Ram and Others
Allahabad High Court · (1896) ILR (All) 396
High Courts22 May 1896
Abdul Gafur and Others Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 896
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 186
High Courts22 May 1896
Beni Madhub Mohapatra Vs Sourendra Mohun Tagore and Others
Calcutta High Court · (1896) ILR (Cal) 795
High Courts22 May 1896
Dwarka Prasad and Another Vs Chatarbhuj
Allahabad High Court · (1896) ILR (All) 388
Privy Council20 May 1896
Upendra Lal Mukerji and Others Vs Hurri Bhusan Mukerji
Privy Council · (1897) 24 ILRPC 1
Privy Council20 May 1896
Hurri Bhusan Mookerji Vs Upendra Lal Mookerji and others
Privy Council · (1896) 23 IndApp 97
High Courts19 May 1896
In Re: Inventions and Designs Act, 1888; In Re: An alleged Invention of A.B. Short
Calcutta High Court · (1896) ILR (Cal) 702
Inventions and Designs Act, 1888 — Section 21, 22, 23, 30
High Courts19 May 1896
Behari Lal Laha Vs Kailas Chunder Laha and others
Calcutta High Court · (1896) 05 CAL CK 0005
High Courts19 May 1896
In Re: Nundo Lall Mullick
Calcutta High Court · (1896) 05 CAL CK 0004
Administrator Generals Act, 1963 — Section 31Probate and Administration Act, 1881 — Section 90
High Courts18 May 1896
Rampertab Mull and Another Vs Jakeeram Agurwallah and Others
Calcutta High Court · (1896) ILR (Cal) 991
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts18 May 1896Disposed Of
Ujagar Lal Vs Jia Lal and Others
Allahabad High Court · (1896) ILR (All) 382
High Courts18 May 1896Dismissed
In Re: Rudra Singh and Others
Allahabad High Court · (1896) ILR (All) 380
High Courts15 May 1896
Brojonath Mittra Vs Gopi Shakrani
Calcutta High Court · (1896) ILR (Cal) 835
Calcutta Municipal Act, 1888 — Section 119
High Courts13 May 1896Disposed Of
Anandi Prasad Vs Nizam-ud-din Shah
Allahabad High Court · (1896) ILR (All) 373
High Courts12 May 1896
Mullick Kefait Hossein and Others Vs Sheo Pershad Singh and Another
Calcutta High Court · (1896) ILR (Cal) 821
Limitation Act, 1963 — Section 14
High Courts12 May 1896
Pramatha Nath Sandal and Others Vs Dwarka Nath Dey
Calcutta High Court · (1896) ILR (Cal) 851
Presidency Small Cause Courts Act, 1882 — Section 25