High Courts17 Jan 1896
Sm. Survomongola Debi and others Vs Harendra Lall Roy
Calcutta High Court · (1896) 01 CAL CK 0003
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High Courts17 Jan 1896
Naranappa and Another Vs Samacharlu
Madras High Court · (1896) ILR (Mad) 382
Transfer of Property Act, 1882 — Section 99
High Courts15 Jan 1896Dismissed
The Himalaya Bank Limited Vs Muhammad Yusuf
Allahabad High Court · (1896) ILR (All) 198
High Courts15 Jan 1896
Queen-Empress Vs Bhashyam Chetti
Madras High Court · (1896) ILR (Mad) 209
Madras City Police Act, 1888 — Section 42, 47
High Courts14 Jan 1896
Dwarika Nath Addya Vs Jagobandhu Dey Poddar
Calcutta High Court · (1896) ILR (Cal) 446
Probate and Administration Act, 1881 — Section 90(4)
High Courts13 Jan 1896
Queen-Empress Vs Banka Patni and Others
Calcutta High Court · (1896) ILR (Cal) 414
Press and Registration of Books Act, 1867 — Section 12(3)
High Courts10 Jan 1896
Gous : Vs Khawas Ali Khan
Calcutta High Court · (1896) ILR (Cal) 450
Registration Act, 1877 — Section 17(b), 49
High Courts09 Jan 1896Disposed Of
Gajendar Singh Vs Sardar Singh and Another
Allahabad High Court · (1896) ILR (All) 176
High Courts08 Jan 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 124
Contract Act, 1872 — Section 107
High Courts08 Jan 1896
Raja Sreenath Roy and Others Vs Raja Peary Mohan Mookerjee
Calcutta High Court · 39 Ind. Cas. 205
Limitation Act, 1877 — Article 115Negotiable Instruments Act, 1881 (NI) — Section 74
High Courts07 Jan 1896
Chintamony Dutt Vs Mohesh Chundra Banerjee and Others
Calcutta High Court · (1896) ILR (Cal) 454
High Courts06 Jan 1896
Queen-Empress Vs Ashwini Kumar Ghose
Calcutta High Court · (1896) ILR (Cal) 421
Village Chaukidari Act, 1870 — Section 8
High Courts06 Jan 1896
Ramasami Vs Streeramulu Chetti and Others
Madras High Court · (1896) ILR (Mad) 149
Companies Act, 1882 — Section 214Limitation Act, 1963 — Article 36
High Courts03 Jan 1896
Balaram Bhramaratar Ray Vs Sham Sunder Narendra
Calcutta High Court · (1896) ILR (Cal) 526
Limitation Act, 1963 — Section 5
High Courts03 Jan 1896
Hurri Krishna Panda Vs Balabhadra Panda
Calcutta High Court · (1896) ILR (Cal) 431
Succession Certificate Act, 1889 — Section 7(3), 7(4)
High Courts03 Jan 1896
Dakhina Mohan Roy Chowdhry Vs Saroda Mohan Roy Chowdhry and Another
Calcutta High Court · (1896) ILR (Cal) 357
High Courts03 Jan 1896Dismissed
In Re: Rajendro Nath Mukerji
Allahabad High Court · (1896) ILR (All) 174