High Courts25 Oct 1895
Kunhan Mayan and Others Vs The Bank of Madras
Madras High Court · (1896) ILR (Mad) 234
Contract Act, 1872 — Section 171
JUDGMENT DATABASE
Search 11,97,711 Indian judgments.
11,97,711 judgments in All Courts · page 59,536 of 59,886
High Courts24 Oct 1895Disposed Of
Suba Lal and Others Vs Akhara Panchaiti through Hira Gir and Others
Allahabad High Court · (1896) ILR (All) 83
High Courts24 Oct 1895
Walluvanad Vallabha Valia Rajah Avergal Vs Mankata Kovilakath Vedapuratti alias Valia Rani Avergal
Madras High Court · (1895) 5 MLJ 282
Transfer of Property Act, 1882 — Section 92, 93
High Courts22 Oct 1895
Venkataramakrishna Rau and Another Vs Bhujanga Rau
Madras High Court · (1896) ILR (Mad) 107
High Courts22 Oct 1895
Velu Pandaram Vs Gnanasambanda Pandara Sannadhi and Another <BR>Gnanasambanda Pandara Sannadhi Vs Velu Pandaram and Another
Madras High Court · (1896) ILR (Mad) 243
High Courts21 Oct 1895
Narayanan Chetti and Others Vs Arunachellam Chetti
Madras High Court · (1896) ILR (Mad) 140
High Courts15 Oct 1895
Sankaran Vs Parvathi and Others
Madras High Court · (1896) ILR (Mad) 145
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts14 Oct 1895
Suryanarayana Vs Narendra Thatraz
Madras High Court · (1896) ILR (Mad) 255
Contract Act, 1872 — Section 25
High Courts11 Oct 1895
Alimuddin Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 361
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts11 Oct 1895
In Re: Tirunarasimha Chariar
Madras High Court · (1895) 5 MLJ 249
Criminal Procedure Code, 1898 (CrPC) — Section 144, 453
High Courts11 Oct 1895
Paya Matathil Appu alias Kesava Nambi Vs Kavumel Amina and Others
Madras High Court · (1895) 5 MLJ 279
Transfer of Property Act, 1882 — Section 91
High Courts11 Oct 1895
Queen-Empress Vs Tirunarasimha Chari
Madras High Court · (1896) ILR (Mad) 18
Criminal Procedure Code, 1898 (CrPC) — Section 144, 476
High Courts11 Oct 1895
Paya Matathil Appu Vs Kovamel Amina
Madras High Court · (1896) ILR (Mad) 151
Transfer of Property Act, 1882 — Section 91
High Courts11 Oct 1895
Thayammal Vs Annamalai Mudali and Another
Madras High Court · (1896) ILR (Mad) 35
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts09 Oct 1895
Srinivasa Ayyangar Vs Seetharamayyar and Others
Madras High Court · (1896) ILR (Mad) 72
High Courts08 Oct 1895
Wilson Vs The Madras Municipality
Madras High Court · (1896) ILR (Mad) 83
Madras City Municipal Corporation Act, 1919 — Section 153
High Courts04 Oct 1895Disposed Of
Queen-Empress Vs Mahabir
Allahabad High Court · (1896) ILR (All) 78
High Courts03 Oct 1895
Rangayya Chetti Vs Thanikachalla Mudali and Others
Madras High Court · (1896) ILR (Mad) 74
Insolvency Act, 1848 — Section 7