Privy Council12 Feb 1896
Baijnath Sahai Vs Ramgut Singh and others
Privy Council · (1896) 23 IndApp 45
JUDGMENT DATABASE
Search 11,97,773 Indian judgments.
11,97,773 judgments in All Courts · page 59,534 of 59,889
High Courts11 Feb 1896
Mahomed Bhakku Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 532
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Feb 1896
Madhub Lall Durgur Vs Woopendranarain Sen
Calcutta High Court · (1896) ILR (Cal) 573
High Courts11 Feb 1896
Raghu Singh and Another Vs Abdul Wahab
Calcutta High Court · (1896) ILR (Cal) 442
Cattle Trespass Act, 1871 — Section 20, 22Criminal Procedure Code, 1898 (CrPC) — Section 192
High Courts10 Feb 1896
Abdul Khaliq Ahmed alias Konai Mia and Others Vs Abdul Khaliq Chowdhry and Others
Calcutta High Court · (1896) ILR (Cal) 514
High Courts07 Feb 1896Dismissed
Ghanshiam Singh Vs Daulat Singh
Allahabad High Court · (1896) ILR (All) 240
High Courts06 Feb 1896
Upendra Nath Bhuttacharjee Vs Khitish Chandra Bhuttacharjee and Another
Calcutta High Court · (1896) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138
High Courts06 Feb 1896Dismissed
Jokhu Tewari Vs Jaggar Nath Pande
Allahabad High Court · (1896) ILR (All) 223
High Courts04 Feb 1896
Girish Myte and Another Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 420
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 213
High Courts29 Jan 1896Allowed
Amiran Bibi and Others Vs Rahim Bakhsh
Allahabad High Court · (1896) ILR (All) 219
High Courts25 Jan 1896Dismissed
R. Wall and Another Vs J.E. Howard and Others
Allahabad High Court · (1896) ILR (All) 215
High Courts24 Jan 1896
Matru Mal and Another Vs Tulsi Prasad
Allahabad High Court · (1896) ILR (All) 210
High Courts23 Jan 1896
Seshagiri Rau and Others Vs Rama Rau and Another
Madras High Court · (1896) ILR (Mad) 448
High Courts21 Jan 1896Dismissed
Abbasi Begam Vs Nanhi Begam and Others
Allahabad High Court · (1896) ILR (All) 206
High Courts18 Jan 1896Dismissed
Balwant Singh Vs Umed Singh
Allahabad High Court · (1896) ILR (All) 203
High Courts17 Jan 1896
Harendra Lall Roy Vs Sarvamangala Dabee and Others
Calcutta High Court · (1897) ILR (Cal) 183