High Courts03 Aug 1895Dismissed
Ahmad Ali Vs Najabat Khan and Others
Allahabad High Court · (1896) ILR (All) 65
JUDGMENT DATABASE
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11,97,669 judgments in All Courts · page 59,538 of 59,884
High Courts03 Aug 1895Disposed Of
Nand Kishore Lal, Anmoli Bibi and Another and Bhole Bibi Vs Ahmad Ata and Another
Allahabad High Court · (1896) ILR (All) 69
High Courts02 Aug 1895
Har Charan Singh Vs Har Shankar Singh and Others
Allahabad High Court · (1896) ILR (All) 59
High Courts01 Aug 1895Dismissed
M. Macauliffe Vs C. Wilson
Allahabad High Court · (1896) ILR (All) 56
High Courts31 Jul 1895
Kajimuddy and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1896) ILR (Cal) 257
Bengal Tenancy Act, 1885 — Section 104Civil Procedure Code, 1908 (CPC) — Section 13
High Courts31 Jul 1895
Tara Prosad Roy Vs Bhobodeb Roy
Calcutta High Court · (1895) ILR (Cal) 931
Transfer of Property Act, 1882 — Section 88, 89
High Courts31 Jul 1895
Eacharan Patter and Another Vs Appu Patter and Others
Madras High Court · (1896) ILR (Mad) 16
High Courts31 Jul 1895
Devalji Rau Vs President, Municipal Commission
Madras High Court · (1896) ILR (Mad) 503 : (1895) ILR (Mad) 503
Madras City Municipal Corporation Act, 1884 — Section 433
High Courts30 Jul 1895
Keshab Chunder Roy Vs Akhil Metey
Calcutta High Court · (1895) ILR (Cal) 998
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Jul 1895
Jagarnath Singh Vs Budhan and Others
Calcutta High Court · (1896) ILR (Cal) 115
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts29 Jul 1895Dismissed
Hurmat-un-Nissa Vs Mukarrab Husain and Another
Allahabad High Court · (1896) ILR (All) 52
Privy Council27 Jul 1895
Kishori Mohun Roy and Others Vs Gunga Bahu Debi and another
Privy Council · (1895) 22 IndApp 183
Privy Council27 Jul 1895
Ganga Bakhsh and Another Vs Jagat Bahadur Singh
Privy Council · (1895) 22 IndApp 153
Privy Council27 Jul 1895
Jagat Bahadur Singh Vs Ganga Baksh and another
Privy Council · (1896) 23 ILRPC 15
Privy Council27 Jul 1895
Ganga Bahu Debi and Another Vs Kishori Mohun Roy and others
Privy Council · (1896) 23 ILRPC 228
High Courts26 Jul 1895
Rajendro Narain Roy Vs Chunder Mohun Misser
Calcutta High Court · (1896) ILR (Cal) 128
High Courts26 Jul 1895
Chhotay Lal and Another Vs Puran Mull and Another
Calcutta High Court · (1896) ILR (Cal) 39
High Courts26 Jul 1895Dismissed
Ram Newaz and Others Vs Ram Charan and Others
Allahabad High Court · (1896) ILR (All) 49