High Courts03 Feb 1891
V. Ramasami Naidu Vs Chella Naidu
Madras High Court · (1896) 6 MLJ 254
Criminal Procedure Code, 1898 (CrPC) — Section 190
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,540 of 59,802
High Courts03 Feb 1891
Chellam Naidu Vs Ramasami
Madras High Court · (1891) ILR (Mad) 379
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts02 Feb 1891
Petu Ghorai Vs Ram Khelawan Lal Bhukut
Calcutta High Court · (1891) ILR (Cal) 667
Bengal Tenancy Act, 1885 — Section 106, 108(3)
Privy Council31 Jan 1891
Raja Satrucharla Jagannadha Razu, Zamindar of Merangi Vs Raja Satrucharla Ramabhadra Razu and others
Privy Council · (1891) 14 ILRPC 237
Privy Council31 Jan 1891
Tanjore Ramachendra Rau and Others Vs Vellayanadan Ponnusami and others
Privy Council · (1891) 14 ILRPC 258 : (1891) 18 IndApp 37
Privy Council31 Jan 1891
Rajah Satrucharla Ramabhadra Razu and Others Vs Zemindar of Merangi
Privy Council · (1891) 18 IndApp 45
High Courts31 Jan 1891Dismissed
Bhagwani and Another Vs Manni Lal and Another
Allahabad High Court · (1891) 01 AHC CK 0002
High Courts30 Jan 1891Dismissed
Bishnath Prasad Vs Jagarnath Prasad and Others
Allahabad High Court · (1891) 01 AHC CK 0003
High Courts28 Jan 1891
Queen-Empress Vs Thandavarayudu
Madras High Court · (1891) ILR (Mad) 364
Penal Code, 1860 (IPC) — Section 109, 290
High Courts27 Jan 1891
Hafez Mahomed Ali Khan and Another Vs Damodar Paramanick
Calcutta High Court · (1891) ILR (Cal) 242
Privy Council27 Jan 1891
Raja Har Narain Singh Vs Chaudhrain Bhagwant Kuar
Privy Council · (1891) 18 IndApp 55
High Courts26 Jan 1891
In Re: Sheoraj Nandan Singh
Calcutta High Court · (1891) ILR (Cal) 290
Transfer of Property Act, 1882 — Section 53
Privy Council24 Jan 1891
Peacock and Others; Baijnath and Others Vs Baijnath and others; Graham and others
Privy Council · (1891) 18 ILRPC 573
Privy Council24 Jan 1891
Peacock and Others; Byjnauth and Others Vs Byjnauth and others And; Graham and Company
Privy Council · (1891) 18 IndApp 78
High Courts20 Jan 1891
Narasimha Sastrial Vs The Secretary of State for India in Council
Madras High Court · (1896) 6 MLJ 176
High Courts19 Jan 1891
The Secretary of State for India in Council Vs R. Fischer
Madras High Court · (1896) 6 MLJ 174
High Courts05 Jan 1891
In Re: J. Wilson
Calcutta High Court · (1891) ILR (Cal) 247
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts05 Jan 1891
Brojolall Sen Vs Mohendro Nath Sen and Others
Calcutta High Court · (1891) ILR (Cal) 199
High Courts05 Jan 1891Disposed Of
The Secretary of State for India in Council Vs Madari Lal and Another
Allahabad High Court · (1891) 01 AHC CK 0001
High Courts02 Jan 1891
Fazal Ali and Another Vs Secretary of State for India in Council
Calcutta High Court · (1891) ILR (Cal) 234
Limitation Act, 1963 — Section 10