High Courts26 Jul 1895
Chakrapani Asari Vs Narasinga Rau and Others
Madras High Court · (1896) ILR (Mad) 56
Suits Valuation Act, 1887 — Section 8
JUDGMENT DATABASE
Search 11,97,669 Indian judgments.
11,97,669 judgments in All Courts · page 59,539 of 59,884
High Courts24 Jul 1895Dismissed
Dwarka Prasad and Others Vs Ghulam Shabbir
Allahabad High Court · (1896) ILR (All) 36
High Courts23 Jul 1895
Karimunnissa Khatoon Vs Aizunnissa Khatoon
Calcutta High Court · (1896) ILR (Cal) 130
High Courts23 Jul 1895Dismissed
Babu Singh Vs Ran Narain Singh
Allahabad High Court · (1896) ILR (All) 46
High Courts22 Jul 1895
Nasir Ali Fakir Vs Meher Ali alias Chutai Fakir
Calcutta High Court · (1895) ILR (Cal) 830
Specific Relief Act, 1877 — Section 9
High Courts22 Jul 1895
Premanundo Shaha and Another Vs Brindabun Chung
Calcutta High Court · (1895) ILR (Cal) 994
Penal Code, 1860 (IPC) — Section 441, 456, 509
Privy Council20 Jul 1895
Lala Chhajmal Das Vs Brijbhukan Lal and another
Privy Council · (1895) 22 IndApp 199
High Courts20 Jul 1895Allowed
Chajmal Das Vs Brij Bhukan Lal and Another
Allahabad High Court · (1895) ILR (All) 511
High Courts18 Jul 1895
Nistarini Debi Vs A.C. Ghose, Overseer, Howrah Municipality
Calcutta High Court · (1896) ILR (Cal) 44
Bengal Municipal Act, 1932 — Section 217(5)Criminal Procedure Code, 1898 (CrPC) — Section 526, 555
High Courts17 Jul 1895
Premlall Mullick, an infant, by his next friend Trigoona Sundery Dassee Vs Sumbhoonath Roy and Others
Calcutta High Court · (1895) ILR (Cal) 960
High Courts17 Jul 1895
Seeni Chettiar Vs Santhanathan Chettiar and Others
Madras High Court · (1895) 5 MLJ 253
High Courts16 Jul 1895
Queen-Empress Vs Sitanath Mandal
Calcutta High Court · (1895) ILR (Cal) 1006
Criminal Procedure Code, 1898 (CrPC) — Section 238, 307Penal Code, 1860 (IPC) — Section 365, 366, 376
High Courts16 Jul 1895
Nittomoye Dassee and Another Vs Soobul Chunder Law and Another
Calcutta High Court · (1896) ILR (Cal) 117
Civil Procedure Code, 1908 (CPC) — Section 121, 125, 129, 130, 133
High Courts16 Jul 1895
Mahomed Ershad Ali Khan Choudhry Vs Saroda Prosad Shaha and Another
Calcutta High Court · (1896) ILR (Cal) 37
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts15 Jul 1895
Badri Prasad and Another Vs Daryai Bibi and Another
Allahabad High Court · (1896) ILR (All) 44