High Courts27 Jun 1890
Huri Dayol Singh Sarmana and Others Vs Grish Chunder Mukerjee and Others
Calcutta High Court · (1890) ILR (Cal) 912
JUDGMENT DATABASE
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11,95,900 judgments in All Courts · page 59,542 of 59,795
High Courts27 Jun 1890Dismissed
Anandi Ram and Others Vs Dur Najaf Ali Begum
Allahabad High Court · (1890) 06 AHC CK 0004
Privy Council25 Jun 1890
Madho Parshad Vs Mehrban Singh
Privy Council · (1891) 18 ILRPC 157 : (1891) 17 IndApp 194
High Courts24 Jun 1890Dismissed
Kishan Lal Vs Ganga Ram and Another
Allahabad High Court · (1890) 06 AHC CK 0002
High Courts21 Jun 1890
Gouri Prosad Surma Bardeuri and Others Vs Kali Kanta Surma and Others
Calcutta High Court · (1890) ILR (Cal) 907
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Jun 1890Dismissed
Sital Singh Vs Baij Nath
Allahabad High Court · (1890) 06 AHC CK 0003
High Courts18 Jun 1890
Prem Chand Dey Vs Mokhoda Debi
Calcutta High Court · (1890) ILR (Cal) 700
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts18 Jun 1890
Punchanun Bundopadhya by his mother and guardian Kamini Debi Vs Rabia Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 711
Civil Procedure Code, 1882 — Section 234, 244, 278, 283
High Courts12 Jun 1890
Birjmohun Lal and Others Vs Rudra Perkash Misser
Calcutta High Court · (1890) ILR (Cal) 944
Limitation Act, 1963 — Section 20Majority Act, 1875 — Section 3
High Courts12 Jun 1890
Kanhaya Lall Bhaia Gyawal Vs Poona Lall
Calcutta High Court · (1892) ILR (Cal) 730
High Courts06 Jun 1890
Mon Mohun Sirkar and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1890) ILR (Cal) 969
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Jun 1890Disposed Of
Abdul Majid Vs Muhammad Faizullah and Another
Allahabad High Court · (1890) 06 AHC CK 0001
High Courts02 Jun 1890
Raghoobuns Sahoy Vs Kokil Singh alias Gopal Singh and Another
Calcutta High Court · (1890) ILR (Cal) 272
Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Jun 1890
Radha Prosad Singh Vs Bal Kowar Koeri
Calcutta High Court · (1890) ILR (Cal) 727
Bengal Tenancy Act, 1885 — Section 3(5)
High Courts28 May 1890
Satis Chunder Mukhopadhya through his guardian, Patu Mondul Vs Mohendro Lal Pathuk
Calcutta High Court · (1890) ILR (Cal) 849
Evidence Act, 1872 — Section 32(6), 35
High Courts27 May 1890
Ali Kader Syud Hossain Ali Vs Gobind Dass
Calcutta High Court · (1890) ILR (Cal) 840
High Courts26 May 1890
Rubiun-Nessa Vs Gooljan Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 829
Bengal Tenancy Act, 1885 — Section 149
High Courts26 May 1890
Nursing Chunder Dawn Vs Nuffer Chunder Dutt and Another
Calcutta High Court · (1890) ILR (Cal) 832
High Courts19 May 1890
Tarini Churn Sinha and Another Vs Watson and Co.
Calcutta High Court · (1890) ILR (Cal) 963