Syed Alli Saheb Vs The Chairman of the Salem Municipality
Madras High Court · (1893) 3 MLJ 223
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Madras High Court · (1893) 3 MLJ 223
Calcutta High Court · (1893) ILR (Cal) 609
Madras High Court · (1894) ILR (Mad) 399 : (1893) 3 MLJ 229
Madras High Court · (1893) 3 MLJ 205
Calcutta High Court · (1893) ILR (Cal) 940
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Privy Council · (1893) 20 ILRPC 843
Madras High Court · (1893) ILR (Mad) 407
Madras High Court · (1893) 3 MLJ 185
Madras High Court · (1893) ILR (Mad) 380
Madras High Court · (1893) ILR (Mad) 341
Madras High Court · (1893) 3 MLJ 169
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Privy Council · (1893) 20 ILRPC 834 : (1893) 20 IndApp 99
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