High Courts19 Nov 1889
Seogobind Sahoo and Others Vs Deoki Singh and Another
Calcutta High Court · (1890) ILR (Cal) 277
Bengal Tenancy Act, 1885 — Section 158
JUDGMENT DATABASE
Search 11,96,219 Indian judgments.
11,96,219 judgments in All Courts · page 59,564 of 59,811
Privy Council19 Nov 1889
Mohini Mohun Das and Others Vs Bungsi Buddan Saha Das and others
Privy Council · (1890) 17 ILRPC 580
Privy Council19 Nov 1889
Gobind Lal Roy Vs Hemendra Narain Roy Chowdhry
Privy Council · (1889) 11 PRI CK 0005
Privy Council15 Nov 1889
Modhusudan Das Vs Adhikari Prapanna and another
Privy Council · (1890) 17 ILRPC 517
Privy Council15 Nov 1889
Mohunt Modhusudan Das Vs Krishna Prapanna Ramaning Das and another
Privy Council · (1889) 17 IndApp 9
Privy Council09 Nov 1889
Mahomed Ahsanulla Chowdhry Vs Amarchand Kundu and others
Privy Council · (1890) 17 ILRPC 498
Privy Council09 Nov 1889
Sheik Mahomed Ahsanulla Chowdhry Vs Amarchand Kundu and others
Privy Council · (1889) 17 IndApp 28
Privy Council06 Nov 1889
Babu Ram Singh and Another Vs The Deputy Commissioner of Barabanki
Privy Council · (1889) 17 IndApp 54
Privy Council06 Nov 1889
Ram Singh and Another Vs Deputy Commissioner of Bara Banki
Privy Council · (1890) 17 ILRPC 444
High Courts04 Nov 1889Disposed Of
Jangu and Others Vs Ahmad Ullah and Others
Allahabad High Court · (1889) 11 AHC CK 0001
High Courts28 Sept 1889
In Re: Dhuronidhur Ghose
Calcutta High Court · (1890) ILR (Cal) 299
Penal Code, 1860 (IPC) — Section 361
High Courts04 Sept 1889
Palukdhari Pandey and Others Vs Lala Kirut Narain and Another
Calcutta High Court · (1890) ILR (Cal) 326
Bengal Tenancy Act, 1885 — Section 104(2)
High Courts02 Sept 1889
Biprodas Roy and Others Vs Gobind Lal Roy
Calcutta High Court · (1890) ILR (Cal) 399
Bengal Cess Act, 1880 — Section 99
High Courts30 Aug 1889
Jadu Rai and Others Vs Bhubotaran Nundy and Others
Calcutta High Court · (1890) ILR (Cal) 173
Evidence Act, 1872 — Section 92
High Courts26 Aug 1889
Jagat Kishore Acharjea Chowdhry Vs Dinanath Chuckerbutty Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 281
Court Fees Act, 1870 — Clause 1, 20
High Courts23 Aug 1889
In Re: Rash Behari Roy and Another <BR> Rash Behari Roy and Another
Calcutta High Court · (1890) ILR (Cal) 209
Provincial Insolvency Act, 1920 — Section 50
High Courts21 Aug 1889
Krishna Kinkur Roy and Another, Administrator to the Estate of the late Hurro Chunder Roy Vs Panchuram Mundul and Another
Calcutta High Court · (1890) ILR (Cal) 273
Hindu Wills Act, 1870 — Section 2Limitation Act, 1963 — Article 140Succession Act, 1865 — Section 187
High Courts20 Aug 1889
Kamini Dassee Vs Chandra Pode Mondle and Others
Calcutta High Court · (1890) ILR (Cal) 374