Privy Council28 Apr 1893
Rajah Mokham Singh and Others Vs Rajah Rup Singh
Privy Council · (1893) 20 IndApp 127
JUDGMENT DATABASE
Search 11,97,549 Indian judgments.
11,97,549 judgments in All Courts · page 59,574 of 59,878
Privy Council28 Apr 1893
Nilmoni Singh Deo Bahadur Vs Kirti Chunder Chowdhry
Privy Council · (1893) 20 ILRPC 847
High Courts27 Apr 1893
V. Ramachandra Row and Others Vs Sesha Aiyangar
Madras High Court · (1894) ILR (Mad) 85 : (1893) 3 MLJ 225
High Courts26 Apr 1893
Ramjan Ali and Another Vs Amjad Ali
Calcutta High Court · (1893) ILR (Cal) 903
Bengal Tenancy Act, 1885 — Section 111
High Courts26 Apr 1893
Mallikarjuna Prasad Nayudu Vs Lakshminarayana
Madras High Court · (1894) ILR (Mad) 50
Madras Rent Recovery Act, 1865 — Section 11
High Courts26 Apr 1893
Siriparapu Ramanna and Others Vs Sreemantu Raja Yerlagadda Mallikarjuna Prasada Nayadu Bahadur, Zamindar Garu
Madras High Court · (1894) ILR (Mad) 43 : (1893) 3 MLJ 207
High Courts26 Apr 1893
Srimantu Raja Yerlagadda Mallikarjuna Prasada Naidu Bahadur, Zamindar Garu Vs Vallurupalli Lakshminarayana and Others
Madras High Court · (1894) ILR (Mad) 50
High Courts25 Apr 1893
Wasi Imam and Another Vs Poonit Singh and Another
Calcutta High Court · (1893) ILR (Cal) 696
High Courts25 Apr 1893
Aukella Vydianatham Vs Kuncham Gangarazu
Madras High Court · (1894) ILR (Mad) 9 : (1893) 3 MLJ 132
High Courts21 Apr 1893
Bhupathi Vs Rajah Rangayya Appa Rau
Madras High Court · (1894) ILR (Mad) 54
Madras Rent Recovery Act, 1865 — Section 11
High Courts19 Apr 1893
Lakshmi Ammah Vs Ponnassa Menon and Others
Madras High Court · (1894) ILR (Mad) 394
High Courts18 Apr 1893
Muthevy Lakshimanrayanappa Vs Muthevy Venkataratnam and Others
Madras High Court · (1894) ILR (Mad) 395 : (1893) 3 MLJ 237
Limitation Act, 1963 — Article 124
High Courts17 Apr 1893
Kasinath Das and Others Vs Sadasiv Patnaik and Others
Calcutta High Court · (1893) ILR (Cal) 805
Civil Procedure Code, 1908 (CPC) — Section 54(c)
High Courts17 Apr 1893
The Secretary of State for India in Council Vs Vadamalai Pillai and Another
Madras High Court · (1893) 3 MLJ 231
Tamil Nadu Forest Act, 1882 — Section 11
High Courts14 Apr 1893
Ram Chandra Das Vs Monohur Roy and Others
Calcutta High Court · (1893) ILR (Cal) 29
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 379
High Courts13 Apr 1893
Abdul Majid Vs Krishna Lal Nag
Calcutta High Court · (1893) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 95Penal Code, 1860 (IPC) — Section 193, 199
High Courts13 Apr 1893
Raman alias Thekkadath Nair Vs K. M. T. Subramania Aiyar
Madras High Court · (1893) 3 MLJ 94
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts13 Apr 1893
Raman Nayar Vs Subramanya Ayyan
Madras High Court · (1894) ILR (Mad) 87
Civil Procedure Code, 1908 (CPC) — Section 54(c)