High Courts27 Jul 1894Disposed Of
Dasrat Ram and Others Vs Amrit Ram and Another
Allahabad High Court · (1895) ILR (All) 21
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High Courts26 Jul 1894
Kissory Mohun Roy Vs Kally Churn Ghose
Calcutta High Court · (1895) ILR (Cal) 100
High Courts26 Jul 1894
Umbica Churn Sen and Others Vs Bengal Spinning and Weaving Company, Limited
Calcutta High Court · (1895) ILR (Cal) 105
High Courts24 Jul 1894
Bama Sundari Dasi Vs Adhar Chunder Sarkar and Another
Calcutta High Court · (1895) ILR (Cal) 28
Contract Act, 1872 — Section 69, 70
High Courts24 Jul 1894
Portap Udai Nath Sahi Deo and Another Vs Masi Das
Calcutta High Court · (1895) ILR (Cal) 112
High Courts23 Jul 1894
Wafadar Khan and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 236, 303, 418, 423, 537Penal Code, 1860 (IPC) — Section 149
High Courts20 Jul 1894
Saraswati Kumari Vs Chhatradhari Singh and on his death his son and heir Kunj Behary Singh
Calcutta High Court · (1895) ILR (Cal) 156
High Courts20 Jul 1894
Nim Chand Baboo and Others Vs Jagabundhu Ghose
Calcutta High Court · (1895) ILR (Cal) 21
Contract Act, 1872 — Section 176Limitation Act, 1963 — Article 57
High Courts20 Jul 1894Dismissed
Chuhi Bibi Vs Shams-un-Nissa Bibi and Others
Allahabad High Court · (1895) ILR (All) 19
High Courts19 Jul 1894
T.R.M. Arunachelam Chetty Vs Kulandasami Tevar and Another
Madras High Court · (1895) 5 MLJ 70
Civil Procedure Code, 1882 — Section 289, 290
High Courts18 Jul 1894
Madras Deposit and Benefit Society Limited Vs Oonnamalai Ammal and Another
Madras High Court · (1895) ILR (Mad) 29
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1894
Chinnasami Mudali and Others Vs Advocate-General of Madras and Others
Madras High Court · (1894) ILR (Mad) 406
High Courts17 Jul 1894
The Queen-Empress Vs Jagat Chandra Mali and Another
Calcutta High Court · (1895) ILR (Cal) 50
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24, 30
High Courts16 Jul 1894
Namasivayam Pillai Vs Nellayappa Pillai and Others
Madras High Court · (1895) ILR (Mad) 43
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
Privy Council14 Jul 1894
Deo Kuar Vs Man Kuar
Privy Council · (1895) 17 ILRPC 1 : (1894) 21 IndApp 148
Privy Council14 Jul 1894
Prit Koer Vs Mahadeo Pershad Singh and others
Privy Council · (1895) 22 ILRPC 85 : (1894) 21 IndApp 134
High Courts10 Jul 1894
Queen Empress Vs Abbi Reddi and Another
Madras High Court · (1894) ILR (Mad) 402 : (1894) 4 MLJ 196
Criminal Procedure Code, 1898 (CrPC) — Section 531, 532