High Courts08 Mar 1893
Upendra Bhatta Vs Ranganatha Bhatta
Madras High Court · (1894) ILR (Mad) 399 : (1893) 3 MLJ 229
JUDGMENT DATABASE
Search 11,97,525 Indian judgments.
11,97,525 judgments in All Courts · page 59,575 of 59,877
High Courts07 Mar 1893
Battini Ramaswami and Others Vs Jutta Papayya and Another
Madras High Court · (1893) 3 MLJ 205
High Courts06 Mar 1893
Shoshi Bhooshun Bose and Another Vs Girish Chunder Mitter and Others
Calcutta High Court · (1893) ILR (Cal) 940
Evidence Act, 1872 — Section 35
High Courts03 Mar 1893
Sayiduddin alias Nawab Mean and Another Vs Mohiuddin and Another
Calcutta High Court · (1893) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts03 Mar 1893
Queen-Empress Vs Konda
Madras High Court · (1893) ILR (Mad) 347 : (1893) 3 MLJ 180
High Courts02 Mar 1893
Sri Rajah Veeravara Thodhramal Rajyalakshmi Devi Garu and Another Vs Sri Rajah Veeravara Thodhramal Suryanarayana Dhatraju Bahadur Guru
Madras High Court · (1893) 3 MLJ 100
High Courts02 Mar 1893
Sri Rajah Vagricherla Veerabhadra Razu Bahadur, minor by his guardian and Agent to the Court of Wards the Collector Vs Sri Rajah Setrucherla Jagannadha Razu Bahadur, Zamindar
Madras High Court · (1893) 3 MLJ 220
Privy Council25 Feb 1893
Raghunath and Others Vs Nil Kanth and others
Privy Council · (1893) 20 ILRPC 843
High Courts22 Feb 1893
Ramanadhan Vs Zamindar of Ramnad and Others
Madras High Court · (1893) ILR (Mad) 407
High Courts22 Feb 1893
R. M. C. T. Ramanadhan Chetti Vs Streemathu Yerrania Gerbhayagi Ravikula Vijaya Raghunadha Raja Bhashkara Sethupathi Avergal, Zamindar of Ramnad
Madras High Court · (1893) 3 MLJ 185
High Courts21 Feb 1893
Chinnasami and Another Vs Hariharabadra and Another
Madras High Court · (1893) ILR (Mad) 380
Evidence Act, 1872 — Section 41
High Courts21 Feb 1893
Venkatasami Vs Kristayya
Madras High Court · (1893) ILR (Mad) 341
Registration Act, 1877 — Section 77
High Courts21 Feb 1893
Mantri Venkataswami Vs Padda Krishnayya
Madras High Court · (1893) 3 MLJ 169
Registration Act, 1908 — Section 77
High Courts21 Feb 1893
Chinnasami Pillai and Another Vs Hariharabhadra Pillai and Another
Madras High Court · (1893) 3 MLJ 121
Evidence Act, 1872 — Section 41
Privy Council18 Feb 1893
Ismail Ariff Vs Mahomed Ghouse
Privy Council · (1893) 20 ILRPC 834 : (1893) 20 IndApp 99
Privy Council18 Feb 1893
The Secretary of State For India In Council Vs Shanmugaraya Moodaliar and others
Privy Council · (1893) 16 ILRPC 369
Privy Council18 Feb 1893
Secretary of State For India In Council Vs Shanmugaraya Mudaliar and others
Privy Council · (1893) 20 IndApp 80
High Courts17 Feb 1893
Brojendra Nath Das Vs The Budge-Budge Jute Mill Company, Limited
Calcutta High Court · (1893) ILR (Cal) 527
Civil Procedure Code, 1908 (CPC) — Section 111Presidency Small Cause Courts Act, 1882 — Section 18(1)