High Courts09 May 1888Dismissed
Ramjiwan Mal and Others Vs Chand Mal and Others
Allahabad High Court · (1888) ILR (All) 587
JUDGMENT DATABASE
Search 11,96,219 Indian judgments.
11,96,219 judgments in All Courts · page 59,577 of 59,811
High Courts09 May 1888
Debi Dat and Another Vs Ram Lal and Another
Allahabad High Court · (1888) ILR (All) 490
High Courts08 May 1888
Mothura Mohun Ghose Mondul Vs Akhoy Kumar Mitter
Calcutta High Court · (1888) ILR (Cal) 558
High Courts08 May 1888
Jugdeo Narain Singh Vs Rajah Singh
Calcutta High Court · (1888) ILR (Cal) 657
Contract Act, 1872 — Section 15, 72
High Courts07 May 1888Dismissed
Har Narain Singh Vs Jag Lal
Allahabad High Court · (1888) ILR (All) 524
High Courts04 May 1888Dismissed
Mul Chand and Others Vs Gajadhar and Others
Allahabad High Court · (1888) ILR (All) 520
High Courts04 May 1888
Ghandharap Singh and Others Vs Lachman Singh and Others
Allahabad High Court · (1888) ILR (All) 485
Privy Council03 May 1888
Kamini Debi; Asutosh Mukerji and Others Vs Asutosh Mukerji and others; Kamini Debi
Privy Council · (1889) 16 ILRPC 103
Privy Council03 May 1888
Srimati Kamini Debi Vs Asutosh Mookerjee and others
Privy Council · (1888) 15 IndApp 159
Privy Council02 May 1888
Partab Singh and Others Vs Chand Kour and another
Privy Council · (1889) 16 ILRPC 98
Privy Council02 May 1888
Partab Singh and Others Vs Mussummat Chand Kour and another
Privy Council · (1888) 15 IndApp 156
High Courts02 May 1888Disposed Of
Angan Lal Vs Gudar Mal and Another
Allahabad High Court · (1888) ILR (All) 479
High Courts30 Apr 1888Dismissed
Jagdamba Prasad Vs Chajmal Das and Others
Allahabad High Court · (1888) ILR (All) 260
High Courts30 Apr 1888Allowed
Ram Sahai and Another Vs Ram Sarup
Allahabad High Court · (1888) ILR (All) 270
Privy Council26 Apr 1888
Chandi Churn Barua and Others Vs Sidheswari Debi
Privy Council · (1889) 16 ILRPC 71
Privy Council26 Apr 1888
Chundi Churn Barua and Others Vs Rani Sidheswari Debi
Privy Council · (1888) 15 IndApp 149