High Courts16 Jun 1886
Mahomed Abid Ali Kumar Kadar Vs Ludden Sahiba through her Guardian Srimati Amir Bahu
Calcutta High Court · (1887) ILR (Cal) 276
JUDGMENT DATABASE
Search 11,96,219 Indian judgments.
11,96,219 judgments in All Courts · page 59,604 of 59,811
High Courts16 Jun 1886Disposed Of
Champat Vs Shiba and Another
Allahabad High Court · (1886) ILR (All) 393
High Courts16 Jun 1886
Amanat Begam and Another Vs Bhajan Lal and Others
Allahabad High Court · (1886) ILR (All) 438
Court Fees Act, 1870 — Section 7
High Courts10 Jun 1886
Girish Chunder Chowdhry Vs Abdul Selam Represented by Bishesher Sen, and Others
Calcutta High Court · (1887) ILR (Cal) 55
Majority Act, 1875 — Section 3
High Courts09 Jun 1886
Mahabir Pershad Singh and Another Vs Ram Narain Koer and Others and The Secretary of State for India in Council and Others
Calcutta High Court · (1886) ILR (Cal) 208
Public Demands Recovery Act, 1880 — Section 10
High Courts08 Jun 1886
Chunder Coomar Roy and Others Vs Gonesh Chunder Dass and Others
Calcutta High Court · (1886) ILR (Cal) 283
High Courts08 Jun 1886
Modun Mohun Dut and Another Vs Futtarunnissa and Others
Calcutta High Court · (1886) ILR (Cal) 297
Transfer of Property Act, 1882 — Section 135
High Courts08 Jun 1886Dismissed
Lalta Prasad Vs Sitla Bakhsh minor by his Guardian Punno Kuar and Another
Allahabad High Court · (1886) ILR (All) 388
Privy Council04 Jun 1886
Sir Raja Rao Venkata Mahapati Surya Rao Bahadur Vs The Hon. Raja Rao Venkata Mahapati Gangadhara Rama Rao Bahadur and another
Privy Council · (1886) 13 IndApp 97
High Courts02 Jun 1886
Mahomed Ebrahim and Others Vs Jogeshuri Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 33
High Courts02 Jun 1886
Raghunath Pershad Vs Abdul Hye and Another
Calcutta High Court · (1887) ILR (Cal) 26
Limitation Act, 1877 — Article 179
High Courts01 Jun 1886Disposed Of
Muhammad Hasan Vs Munna Lal and Another
Allahabad High Court · (1886) ILR (All) 434
High Courts31 May 1886Allowed
Udit Narain Vs Bishen Dayal and Others
Allahabad High Court · (1886) ILR (All) 486
High Courts29 May 1886Dismissed
Salig Ram and Others Vs Lachman Singh and Others
Allahabad High Court · (1886) ILR (All) 384
High Courts28 May 1886
Chairman of the Naihati Municipality Vs Kishori Lal Goswami
Calcutta High Court · (1886) ILR (Cal) 171
Bengal Municipal Act, 1932 — Section 32
High Courts27 May 1886
Ahmed Mirza Saheb and Another Vs A. Thomas Executor to the estate of the late Mr. J.P. Wise and Others
Calcutta High Court · (1886) ILR (Cal) 162
High Courts27 May 1886
Hazi Khosh Mohamed Sirkar Vs Sajibullah Sirkar
Calcutta High Court · (1886) ILR (Cal) 264