High Courts02 Nov 1892
Baperam Surma Vs Gouri Nath Dutt
Calcutta High Court · (1893) ILR (Cal) 474
Criminal Procedure Code, 1898 (CrPC) — Section 195, 471, 476
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,605 of 59,900
High Courts26 Oct 1892
Narasinga Rau Vs Venkatanarayana and Others
Madras High Court · (1893) ILR (Mad) 481
High Courts25 Oct 1892
Venkata Vs Parthasaradhi
Madras High Court · (1893) ILR (Mad) 220
Limitation Act, 1963 — Section 19
High Courts25 Oct 1892
Gopala Aiyangar Vs Savuri Aiyangar and Others
Madras High Court · (1892) 2 MLJ 261
High Courts25 Oct 1892
Mutharaju Venkata Row Vs Kunnathoor Parthasaradhi Aiyangar
Madras High Court · (1893) 3 MLJ 35
Limitation Act, 1963 — Section 19
High Courts24 Oct 1892
The Queen-Empress Vs Sita Nath Mitra
Calcutta High Court · (1893) ILR (Cal) 478
Criminal Procedure Code, 1898 (CrPC) — Section 386, 6Penal Code, 1860 (IPC) — Section 70
High Courts18 Oct 1892
Sultan Bibi Vs Telukula Magata Savu and Others
Madras High Court · (1893) 3 MLJ 9
High Courts14 Oct 1892
In Re: Ponnammal
Madras High Court · (1893) ILR (Mad) 234
Court Fees Act, 1870 — Section 20(II)
High Courts07 Oct 1892
Natasayyan and Another Vs Ponnusami
Madras High Court · (1893) ILR (Mad) 99
Limitation Act, 1963 — Article 120
High Courts05 Oct 1892
Konna Panikar Vs Karunakara and Others
Madras High Court · (1893) ILR (Mad) 328
Transfer of Property Act, 1882 — Section 60
High Courts04 Oct 1892
Balakrishna Vs The Secretary of State for India
Madras High Court · (1893) ILR (Mad) 294
High Courts04 Oct 1892
Sundaramaiyan Vs Seethammal and Another
Madras High Court · (1893) 3 MLJ 144
Limitation Act, 1963 — Section 28
High Courts04 Oct 1892
Balakrishna Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1893) 3 MLJ 98
High Courts04 Oct 1892
Sundaram Vs Sithammal and Another
Madras High Court · (1893) ILR (Mad) 311
Limitation Act, 1963 — Article 144